← All Benches
ITAT Pune Bench
17,219 judgments
INCOME-TAX OFFICER, WARD - 1, PANVEL vs SANJAY S. NARKAR, RAIGAD
ITA 1157/PUN/2019[2010-11]Status: Heard22/6/2022AY 2010-11
ATUL JAIPRAKASH GOEL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 474/PUN/2018[2010-11]Status: Disposed22/6/2022AY 2010-11
M/S. ADLER MEDIEQUIP PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1(1), PUNE
ITA 156/PUN/2022[2017-18]Status: Fixed21/6/2022AY 2017-18
MILIND KRISHNAJI SHINDE,KOLHAPUR vs ITO,WARD-2, ICHALAKRANJI
ITA 2117/PUN/2019[214-15]Status: Disposed21/6/2022
MOHAR CREATIONS LLP,PUNE vs ACIT CPC(TDS), GHAZIABAD
ITA 1965/PUN/2019[2015-16]Status: Disposed21/6/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE vs M/S ADIENT INDIA P LTD (FORMERLY M/S. JOHNSON CONTROLS AUTOMOTIVE LIMITED), PUNE
ITA 1651/PUN/2017[2009-10]Status: Disposed21/6/2022AY 2009-10
LAXMI CIVIL ENGINEERING SERVICES PVT.LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2589/PUN/2016[2013-14]Status: Disposed21/6/2022AY 2013-14
LAXMI CIVIL ENGINEERING SERVICES PVT.LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2588/PUN/2016[2012-13]Status: Disposed21/6/2022AY 2012-13
MOHAR CREATIONS LLP,PUNE vs ACIT CPC(TDS), GHAZIABAD
ITA 1964/PUN/2019[2014-15]Status: Disposed21/6/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRLCE, PANVEL vs GIRIJASSHANKAR H. SINGH, NAVI MUMBAI
ITA 1917/PUN/2019[2011-12]Status: Disposed21/6/2022AY 2011-12
YASH SUGARS LTD,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME-TAX -2, AURANGABAD
ITA 263/PUN/2021[2014-15]Status: Disposed20/6/2022AY 2014-15
SHRI KAILASH RAMESHWAR LOYA,JALNA vs ACIT, CPC(TDS), GHAZIABAD
ITA 67/PUN/2020[2015-1`6]Status: Disposed20/6/2022
DCIT CIRCLE-7, PUNE vs THAKUR HASARAM MULCHANDANI, PUNE
ITA 55/PUN/2020[2015-16]Status: Disposed20/6/2022AY 2015-16
KAVITA POLYMERS,PUNE vs ACIT, CENTRAL CIRCLE 2(2), PUNE
ITA 52/PUN/2020[2015-16]Status: Disposed20/6/2022AY 2015-16
BHIMA SSK LIMITED,SOALPUR vs ITO,WARD2(1), SOLAPUR
ITA 2113/PUN/2019[2016-17]Status: Disposed20/6/2022AY 2016-17
AMOL DADU CHOUGULE,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(4), KOLHAPUR
ITA 2441/PUN/2017[2012-13]Status: Disposed20/6/2022AY 2012-13
M/S. SHIVAM CONSTRUCTION CO,PANVEL vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 234/PUN/2017[2011-12]Status: Disposed20/6/2022AY 2011-12
M/S. SHRIKRISHNA KHANDSARY SUGAR MILL,NANDURBAR vs INCOME-TAX OFFICER, WARD -1, DHULE
ITA 346/PUN/2021[2014-15]Status: Disposed20/6/2022AY 2014-15
PRATIK TUKARAM SURYAWANSHI,MUMBAI vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 288/PUN/2021[2019-20]Status: Disposed20/6/2022AY 2019-20
PRATIK TUKARAM SURYAWANSHI,MUMBAI vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 287/PUN/2021[2018-19]Status: Disposed20/6/2022AY 2018-19
