← All Benches
ITAT Pune Bench
17,236 judgments
IEXCEL COMMUNITY FOUNDATION,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 506/PUN/2023[-]Status: Disposed7/7/2023
SATISH PANDURANG PAWAR,NASHIK vs INCOME TAX OFFICER ITO WARD 2(1),NASHIK/, NASHIK
ITA 363/PUN/2023[2016-17]Status: Disposed7/7/2023AY 2016-17
SHRI DARASHANSINGH A. BINDRA,,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTARAL CIRCLE -2, NASHIK
ITSSA 43/PUN/2022[2003-04]Status: Disposed6/7/2023AY 2003-04
SHRI DARASHANSINGH A. BINDRA,,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTARAL CIRCLE -2, NASHIK
ITSSA 42/PUN/2022[2002-03]Status: Disposed6/7/2023AY 2002-03
JAGDISHSINGH A. BINDRA,NASHIK vs ASSTT. COMMISSIONER INCOME-TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK
ITSSA 41/PUN/2022[2002-03]Status: Disposed6/7/2023AY 2002-03
RAJENDRA NAMDEORAO KACHI,PUNE vs INCOME TAX OFFICE, WARD-5(3), PUNE, PUNE
ITA 534/PUN/2023[2014-15]Status: Disposed6/7/2023AY 2014-15
KARMYOGI SHANKARRAOJI PATIL SSK LTD.,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, PUNE
ITA 412/PUN/2023[2012-13]Status: Disposed6/7/2023AY 2012-13
KARMYOGI SHANKARRAOJI PATIL SSK LTD.,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, PUNE
ITA 411/PUN/2023[2009-10]Status: Disposed6/7/2023AY 2009-10
CIVIL & ELECTRICAL PROJECTS CONSTRUCTING CO (INDIA) PRIVATE LIMITED..,PUNE vs INCOME TAX OFFICER, WARD - 1(!), PUNE, PUNE
ITA 29/PUN/2023[2012-13]Status: Disposed6/7/2023AY 2012-13
MANOJ VISHWANATH PATIL,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1, NASHIK
ITA 938/PUN/2022[2019-20]Status: Disposed6/7/2023AY 2019-20
RAJUMAR PREMCHAND TULSANI,PUNE vs PR COMMISSIONER OF INCOME-TAX -5, PUNE
ITA 136/PUN/2021[2015-16]Status: Disposed6/7/2023AY 2015-16
CENTRE OF STUDIES IN SOCIAL SCIENCES,PUNE vs INCOME TAX OFFICER (EXEMPTION), WARD-(1), PUNE, PUNE
ITA 451/PUN/2023[2012-13]Status: Disposed5/7/2023AY 2012-13
RAHUL ARUNCHAND JAIN,DHULE vs THE INCOME TAX OFFICER WARD-1, DHULE
ITA 390/PUN/2023[2014-15]Status: Disposed5/7/2023AY 2014-15
SATISH PANDURANG PAWAR,NASHIK vs INCOME TAX OFFICER ITO WARD 2(1),NASHIK/, NASHIK
ITA 362/PUN/2023[2018-19]Status: Disposed5/7/2023AY 2018-19
SATISH PANDURANG PAWAR,NASHIK vs INCOME TAX OFFICER ITO WARD 2(1),NASHIK/, NASHIK
ITA 361/PUN/2023[2017-18]Status: Disposed5/7/2023AY 2017-18
VIMALA SOHANLAL MEHTA,SOLAPUR vs INCOME-TAX OFFICER, WARD 2(3), SOLAPUR
ITA 26/PUN/2023[2011-12]Status: Disposed5/7/2023AY 2011-12
VLIFE SCIENCES TECHNOLOGIES P LTD (SINCE MERGED WITH NOVALEAD PHARMA P LTD ),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(1), PUNE
ITA 57/PUN/2022[2008-09]Status: Disposed5/7/2023AY 2008-09
GANADHIRAJ MAZOOR SAHAKARI SANSTHA LIMITED,JALNA vs INCOME-TAX OFFICER, WARD - 1, JALNA
ITA 10/PUN/2019[2015-16]Status: Disposed5/7/2023AY 2015-16
SHASHI BHUSHAN MAJOOR SAHAKARI SANSTHA LTD,JALNA vs INCOME-TAX OFFICER, WARD - 1, JALNA
ITA 1589/PUN/2018[2015-16]Status: Disposed5/7/2023AY 2015-16
SHRI VITTHAL SSK LTD.,SOLAPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, SOLAPUR
ITA 579/PUN/2023[2009-10]Status: Disposed4/7/2023AY 2009-10