← All Benches
ITAT Pune Bench
17,236 judgments
DINESH MULJI PATEL, NASHIK vs INCOME TAX OFFICER, WARD 2(2), NASHIK.
ITA 400/PUN/2023[2012-13]Status: Disposed4/7/2023AY 2012-13
DINESH MULJI PATEL,NASHIK vs THE INCOME TAX OFFICER, WARD 2(2), NASHIK., NASHIK
ITA 399/PUN/2023[2009-10]Status: Disposed4/7/2023AY 2009-10
AHILYA BAHUDESHIYA SHIKSHAN PRASARAK MANDAL,LATUR vs INCOME TAX OFFICER (EXEMPTION), NANDED, NANDED
ITA 312/PUN/2023[2014-15]Status: Disposed4/7/2023AY 2014-15
JAIHIND NAGARI SAHKARI PATSANSTHA MARYADIT,NASHIK vs INCOME TAX OFFICER, WARD- MALEGAON, NASHIK
ITA 135/PUN/2023[2017-18]Status: Disposed4/7/2023AY 2017-18
PRABHKAR AMRUTA SHILLAK,NASHIK vs ITO, WARD-1, MALEGAON, MALEGAON
ITA 401/PUN/2022[2012-13]Status: Disposed4/7/2023AY 2012-13
CAPGEMINI TECHNOLOGY SERVICES INDIA LTD,(SUCCESSOR TO CAPGEMINI INDIA PVT LTD),NAVI MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE
ITA 294/PUN/2018[2012-13]Status: Disposed4/7/2023AY 2012-13
MADHAVAN NANU PILLAI,KOLHAPUR vs JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE-1, KOLHAPUR, KOLHAPUR
ITA 696/PUN/2023[2009-10]Status: Disposed3/7/2023AY 2009-10
KOLHAPUR DISTRICT CENTRAL CO- OP BANK KANISTA SEVAKANCHI SAHAKARI PAT SANSTHA LTD,KOLHAPUR vs INCOME TAX OFFICE, WARD-2(1), KOLHAPUR, KOLHAPUR
ITA 695/PUN/2023[2020-21]Status: Disposed3/7/2023AY 2020-21
ELITE KRUSHI VIKAS SANSTHA NAGARDALE,KOLHAPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 693/PUN/2023[-]Status: Disposed3/7/2023
SHRI BHAGWANT MULTISTATE CREDIT CO-OPERATIVE SOCIETY LTD,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE, PUNE
ITA 669/PUN/2023[2018-19`]Status: Disposed3/7/2023
BAJAJ AUTO EMPLOYEES CO OP CREDIT SOCIETY LTD,PUNE vs INCOME TAX OFFICER, CIRCLE-8, PUNE, PUNE
ITA 667/PUN/2023[2018-19]Status: Disposed3/7/2023AY 2018-19
THE MAHATMA SAHAKARI GRIHA RACHANA SANSTHA MARYADIT,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-2, PUNE, PUNE
ITA 650/PUN/2023[2018-19]Status: Disposed3/7/2023AY 2018-19
MEERA ANIRUDHA MIRGUNDE,PUNE vs THE INCOME TAX OFFICER,WARD-6(1), PUNE, PUNE
ITA 550/PUN/2023[2012-13]Status: Disposed3/7/2023AY 2012-13
MARUTI SHANKAR SATAV L/H SADHANA MARUTI SATAV,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAC, CIRCLE-7, PUNE
ITA 432/PUN/2023[2011-12]Status: Disposed3/7/2023AY 2011-12
MARUTI SHANKAR SATAV L/H SADHANA MARUTI SATAV,PUNE vs THE INCOME TAX OFFICER, WARD-14(2), PUNE
ITA 431/PUN/2023[2009-10]Status: Disposed3/7/2023AY 2009-10
MARUTI SHANKAR SATAV L/H SADHANA MARUTI SATAV,PUNE vs THE INCOME TAX OFFICER, WARD-14(2), PUNE
ITA 430/PUN/2023[2008-09]Status: Disposed3/7/2023AY 2008-09
KANHAIYALAL M. KRIPLANI,JALGAON vs DCIT, CENTRAL CIRCLE-1, NASHIK
ITA 253/PUN/2023[2018-19]Status: Disposed3/7/2023AY 2018-19
ASHOK K. KRIPLANI,JALGAON vs DCIT, CENTRAL CIRCLE-1, NASHIK
ITA 252/PUN/2023[2018-19]Status: Disposed3/7/2023AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE vs NEELIMA PANKAJ THORAT, PUNE
ITA 153/PUN/2023[2019-20]Status: Disposed3/7/2023AY 2019-20
SITARAM R. RAHANE,NASHIK vs INCOME TAX OFFICE. WARD 3, AHMEDNAGAR
ITA 650/PUN/2020[2016-17]Status: Disposed30/6/2023AY 2016-17