← All Benches
ITAT Pune Bench
17,236 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1)PUNE, PUNE vs SHRI MANOJ MADANLAL CHHAJED, PUNE
ITSSA 98/PUN/2022[2015-16]Status: Disposed28/6/2023AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1)PUNE, PUNE vs SHRI MANOJ MADANLAL CHHAJED, PUNE
ITSSA 97/PUN/2022[2012-13]Status: Disposed28/6/2023AY 2012-13
SHRI MANOJ MADANLAL CHHAJED,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 96/PUN/2022[2017-18]Status: Disposed28/6/2023AY 2017-18
SHRI MANOJ MADANLAL CHHAJED,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 95/PUN/2022[2016-17]Status: Disposed28/6/2023AY 2016-17
SHRI MANOJ MADANLAL CHHAJED,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 94/PUN/2022[2015-16]Status: Disposed28/6/2023AY 2015-16
SHRI MANOJ MADANLAL CHHAJED,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 93/PUN/2022[2014-15]Status: Disposed28/6/2023AY 2014-15
SHRI MANOJ MADANLAL CHHAJED,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 92/PUN/2022[2013-14]Status: Disposed28/6/2023AY 2013-14
SHRI MANOJ MADANLAL CHHAJED,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 91/PUN/2022[2012-13]Status: Disposed28/6/2023AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK vs M/S OMSHREE AGROTECH PRIVATE LIMITED, DHULE
ITSSA 50/PUN/2022[2014-15]Status: Disposed28/6/2023AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, NASHIK, NASHIK vs M/S OMSHREE AGROTECH PRIVATE LIMITED, DHULE
ITSSA 49/PUN/2022[2013-14]Status: Disposed28/6/2023AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK vs M/S OMSHREE AGROTECH PRIVATE LIMITED, DHULE
ITSSA 48/PUN/2022[2012-13]Status: Disposed28/6/2023AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, NASHIK, NASHIK vs M/S OMSHREE AGROTECH PRIVATE LIMITED, DHULE
ITSSA 47/PUN/2022[2011-12]Status: Disposed28/6/2023AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, NASHIK, NASHIK vs M/S OMSHREE AGROTECH PRIVATE LIMITED, DHULE, DHULE
ITSSA 46/PUN/2022[2010-11]Status: Disposed28/6/2023AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, NASHIK, NASHIK vs M/S OMSHREE AGROTECH PRIVATE LIMITED, DHULE, DHULE
ITSSA 45/PUN/2022[2009-10]Status: Disposed28/6/2023AY 2009-10
SHRI SUNIL SHRIPATI MANE,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX(CENTRAL), CIRCLE, KOLHAPUR, KOLHAPUR
ITSSA 114/PUN/2022[2010-11]Status: Disposed28/6/2023AY 2010-11
PATAN EDUCATION SOCIETY,SATARA vs INCOME TAX OFFICER (EXEMPTION), PUNE, PUNE
ITA 565/PUN/2023[2018-19]Status: Disposed28/6/2023AY 2018-19
SHRI MANOJ MADANLAL CHHAJED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1)PUNE, PUNE
ITA 725/PUN/2022[2018-19]Status: Disposed28/6/2023AY 2018-19
SPAN OVERSEAS P LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -3, PUNE
ITA 409/PUN/2022[2017-18]Status: Disposed28/6/2023AY 2017-18
SHARFUDDIN YUNUS KAZI,RAIGAD vs INCOME-TAX OFFICER, WARD 1, RAIGAD
ITA 605/PUN/2020[2009-10]Status: Disposed28/6/2023AY 2009-10
SHREE SOMESHWAR SSK LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1957/PUN/2018[2014-15]Status: Disposed28/6/2023AY 2014-15
