← All Benches
ITAT Pune Bench
17,236 judgments
VILAS ALIAS RAJU SHRAWAN CHAUDHARI,JALGAON vs INCOME-TAX OFFICER, WARD - 2(5), JALGAON
ITA 1711/PUN/2017[2013-14]Status: Disposed28/6/2023AY 2013-14
VEERSHAIV KAKKAYYA DHOR,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 658/PUN/2023[-]Status: Disposed27/6/2023
BRAHMIN SABHA, JALGAON,JALGAON vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 639/PUN/2023[-]Status: Disposed27/6/2023
M/S. RICH CAM AUTO ENGINEERING(INDIA) PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, WARD-10 (1), PUNE
ITA 581/PUN/2023[2013-14]Status: Disposed27/6/2023AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs SMT LATA PRAKASH POPHALE, PUNE
ITA 566/PUN/2023[2017-18]Status: Disposed27/6/2023AY 2017-18
NEMAJIRAO DHARERAO DESHMUK,SOLAPUR vs INCOME TAX OFFICER, WARD-1(2), SOLAPUR., SOLAPUR.
ITA 459/PUN/2023[2012-2013]Status: Disposed27/6/2023AY 2012-2013
FAIZAN E KANZUL IMAAN,AHMEDNAGAR vs CIT EXEMPTION PUNE, PUNE
ITA 438/PUN/2023[NA]Status: Disposed27/6/2023
PUSHPAK STEEL INDUSTRIES PRIVATE LIMITED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-10, PUNE
ITA 300/PUN/2023[2013-14]Status: Disposed27/6/2023AY 2013-14
BMC SOFTWARE ASIA PACIFIC PRIVATE LIMITED,SINGAPORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION ), CIRCLE-1, PUNE
ITA 148/PUN/2023[2020-21]Status: Disposed27/6/2023AY 2020-21
M/S SUKHWANI PROMOTORS AND BUILDERS,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 301/PUN/2022[2017-18]Status: Disposed27/6/2023AY 2017-18
PARAG MILK FOODS PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 757/PUN/2019[2014-15]Status: Disposed27/6/2023AY 2014-15
PARAG MILK FOODS PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 756/PUN/2019[2013-14]Status: Disposed27/6/2023AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE vs PARAG MILK FOODS PVT.LTD, PUNE
ITA 489/PUN/2019[2014-15]Status: Disposed27/6/2023AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE vs PARAG MILK FOODS PRIVATE LIMITED, PUNE
ITA 488/PUN/2019[2013-14]Status: Disposed27/6/2023AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR vs GRASIM INDUSTRIES LTD., (AS A SUCCESSOR TO SOKTAS INDIA PVT.LTD,.,), KOLHAPUR
ITA 206/PUN/2019[2015-16]Status: Disposed27/6/2023AY 2015-16
SURESH GOVIND BHOI,KOLHAPUR vs THE INCOME TAX OFFICER, WARD-1(2), KOLHAPUR
ITA 375/PUN/2023[2017-18]Status: Disposed26/6/2023AY 2017-18
SURESH GOVIND BHOI,KOLHAPUR vs THE INCOME TAX OFFICER, WARD-1(2), KOLHAPUR
ITA 374/PUN/2023[2016-17]Status: Disposed26/6/2023AY 2016-17
RAMCHANDRA BHAGWANRAO DESHMUKH,NANDED vs COMMISSIONER OF INCOME TAX, TDS, NASHIK, NASHIK
ITA 317/PUN/2023[2011-12]Status: Disposed26/6/2023AY 2011-12
KISHOR DIGAMBAR PATIL,NASHIK vs INCOME TAX OFFICER,WARD-2(1),NASHIK, NASHIK
ITA 55/PUN/2023[2018-19]Status: Disposed23/6/2023AY 2018-19
KISHOR DIGAMBAR PATIL,NASHIK vs INCOME TAX OFFICER, WARD-2(1), NASHIK, NASHIK
ITA 54/PUN/2023[2017-18]Status: Disposed23/6/2023AY 2017-18
