← All Benches
ITAT Pune Bench
17,236 judgments
MR ASHOK KHIMRAJ JAIN,NANDUBAR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, NASHIK, NASHIK
ITA 154/PUN/2023[2015-16]Status: Disposed23/6/2023AY 2015-16
ANOOP GOPIKISHAN JAJU,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, JALNA CIRCLE, JALNA
ITA 538/PUN/2022[2011-12]Status: Disposed23/6/2023AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, JALNA CIRCLE, JALNA vs SANJAY DEVENDRAPARSAD RAI, JALNA
ITA 801/PUN/2018[2014-15]Status: Disposed23/6/2023AY 2014-15
AKANSHA SOCIAL WELFARE AND HUMAN RESOURCE DEVELOPMENT (TRUST),AKOLA vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 657/PUN/2023[-]Status: Heard22/6/2023
AKANSHA SOCIAL WELFARE AND HUMAN RESOURCE DEVELOPMENT (TRUST),AKOLA vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 656/PUN/2023[-]Status: Heard22/6/2023
JAIN OSWAL YUVAK SANGH,AHMEDNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTIION), PUNE
ITA 447/PUN/2023[-]Status: Heard22/6/2023
DARBAR SACHKHAND SAHEB CHARITABLE TRUST,KOLHAPUR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 445/PUN/2023[-]Status: Heard22/6/2023
DARBAR SACHKHAND SAHEB CHARITABLE TRUST,KOLHAPUR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 444/PUN/2023[-]Status: Heard22/6/2023
MAMTA YASPAL KATARIA,AHEMDABAD vs THE INCOME TAX OFFICER, WARD-6(3), PUNE
ITA 443/PUN/2023[2015-16]Status: Heard22/6/2023AY 2015-16
MAHARASHTRA MANDAL,PUNE vs THE INCOME TAX (TDS), WARD-2, PUNE
ITA 416/PUN/2023[2013-04 Q4]Status: Disposed22/6/2023
SHRI SAMADHAN RAMBHAU PATIL,NASHIK vs INCOME-TAX OFFICER, WARD -1, MALEGAON
ITA 327/PUN/2022[2017-18]Status: Disposed22/6/2023AY 2017-18
DECAN ENVIRONMENTAL CONSULTANTS PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, TDS-1,PUNE, PUNE
ITA 666/PUN/2023[2014-15((24Q-Q1)]Status: Disposed21/6/2023
DECAN ENVIRONMENTAL CONSULTANTS PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, TDS-1,PUNE, PUNE
ITA 665/PUN/2023[2013-14(26Q-Q4)]Status: Disposed21/6/2023
DECAN ENVIRONMENTAL CONSULTANTS PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, TDS-1,PUNE, PUNE
ITA 664/PUN/2023[2013-14(24Q-Q4)]Status: Disposed21/6/2023
DECAN ENVIRONMENTAL CONSULTANTS PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, TDS-1,PUNE, PUNE
ITA 663/PUN/2023[2013-14(24Q-Q3)]Status: Disposed21/6/2023
DECAN ENVIRONMENTAL CONSULTANTS PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, TDS-1,PUNE, PUNE
ITA 662/PUN/2023[2013-14(26Q-Q3)]Status: Disposed21/6/2023
DECAN ENVIRONMENTAL CONSULTANTS PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, TDS-1,PUNE, PUNE
ITA 661/PUN/2023[2013-14(26Q-Q2)]Status: Disposed21/6/2023
DECAN ENVIRONMENTAL CONSULTANTS PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, TDS-1,PUNE, PUNE
ITA 660/PUN/2023[2013-14(24Q-Q2)]Status: Disposed21/6/2023
INDOSPACE PARK CHAKAN 1 PHASE 2A PRIVATE LIMITED,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), PUNE, PUNE
ITA 249/PUN/2023[2018-19]Status: Disposed21/6/2023AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE vs M/S. B U BHANDARI TEMPO (DEPT), PUNE
ITA 161/PUN/2023[2014-15]Status: Disposed21/6/2023AY 2014-15