← All Benches

ITAT Pune Bench

17,236 judgments

PARAG MILK FOODS LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE

ITA 177/PUN/2022[2016-17]Status: Disposed21/6/2023AY 2016-17

M/S SUYOJIT INFRASTRUCTURE,NASHIK vs ITO WARD 2(1), NASHIK

ITA 97/PUN/2020[2013-14]Status: Disposed21/6/2023AY 2013-14

M/S SUYOJIT INFRASTRUCTURE,NASHIK vs ITO WARD 2(1), NASHIK

ITA 92/PUN/2020[2012-13]Status: Disposed21/6/2023AY 2012-13

KONGNOLI SARVA SEVA SAHAKARI SOCIETY LIMITED,SANGLI vs THE INCOME TAX OFFICER, WARD-2(3), SANGLI

ITA 577/PUN/2023[2013-14]Status: Disposed20/6/2023AY 2013-14

NATURE INSTITUTE FOR WELFARE OF SOCIETY,OSMANABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 387/PUN/2023[-]Status: Disposed20/6/2023

NATURE INSTITUTE FOR WELFARE OF SOCIETY,OSMANABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 386/PUN/2023[-]Status: Disposed20/6/2023

DY COMMISSIONER OF INCOME-TAX, SANGLI CIRCLE, SANGLI vs ANAND DEVELOPERS, SANGLI

ITA 67/PUN/2021[2014-15]Status: Disposed20/6/2023AY 2014-15

ANAND DEVELOPERS,SANGLI vs INCOME-TAX OFFICER, WARD 2(1), SANGLI

ITA 458/PUN/2020[2014-15]Status: Disposed20/6/2023AY 2014-15

SERUM INSTITUTE OF INDIA LTD.,PUNE vs DEPUTY COMMISISONER OF INCOME-TAX,

ITA 1184/PUN/2015[2009-10]Status: Disposed20/6/2023AY 2009-10

GURU GOBINDSINGHJI SHIKSHAN PRASARAK MANDAL, NANDED,NANDED vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 602/PUN/2023[-]Status: Heard19/6/2023

MOHAN BANSILAL BHUTADA,BEED vs INCOME TAX OFFICER WARD-2(4), BEED, BEED

ITA 597/PUN/2023[2010-11]Status: Disposed19/6/2023AY 2010-11

MOHAN BANSILAL BHUTADA,BEED vs INCOME TAX OFFICER WARD-2(4), BEED, BEED

ITA 595/PUN/2023[2010-11]Status: Disposed19/6/2023AY 2010-11

MOHAN BANSILAL BHUTADA,BEED vs INCOME TAX OFFICER WARD-2(4), BEED, BEED

ITA 593/PUN/2023[2009-10]Status: Disposed19/6/2023AY 2009-10

MOHAN BANSILAL BHUTADA,BEED vs INCOME TAX OFFICER WARD-2(4), BEED, BEED

ITA 592/PUN/2023[2009-10]Status: Disposed19/6/2023AY 2009-10

MOHAN BANSILAL BHUTADA,BEED vs INCOME TAX OFFICER WARD-2(4), BEED, BEED

ITA 589/PUN/2023[2011-12]Status: Disposed19/6/2023AY 2011-12

MOHAN BANSILAL BHUTADA,BEED vs INCOME TAX OFFICER WARD-2(4), BEED, BEED

ITA 588/PUN/2023[2011-12]Status: Disposed19/6/2023AY 2011-12

CASTLEMAINE PREMISES CO-OP SOCIETY LTD,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE, PUNE

ITA 576/PUN/2023[2018-19]Status: Heard19/6/2023AY 2018-19

DONGARAI CONSTRUCTION COMPANY,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, SANGLI, SANGLI

ITA 457/PUN/2023[2011-12]Status: Disposed19/6/2023AY 2011-12

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SAKAL PAPERS LIMITED, PUNE

ITA 2445/PUN/2017[2011-12]Status: Disposed19/6/2023AY 2011-12

BALWANTPURAM SAMRAHYA L-7 (LMNOP) CO-OPERATIVE HOUSING SOCIETY,KOTHRUD vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-2, PUNE

ITA 654/PUN/2023[2018-19]Status: Disposed16/6/2023AY 2018-19