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ITAT Pune Bench

17,236 judgments

BALWANTPURAM SAMRAJYA L6 HIJK CO-OPERATIVE HOUSING SOCIETY LIMITED,KOTHRUD vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-2, PUNE

ITA 653/PUN/2023[2018-19]Status: Disposed16/6/2023AY 2018-19

MAHARASHTRA RAJYA PATHYAPUSTAK MANDAL KARMACHARI SAHAKARI PAT SANSTHA MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, PUNE, PUNE

ITA 630/PUN/2023[2018-19]Status: Disposed16/6/2023AY 2018-19

KIRLOSKAR OIL ENGINE EMPLOYEES CO- OP CREDIT SOCIETY LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-2, PUNE

ITA 605/PUN/2023[2018-19]Status: Disposed16/6/2023AY 2018-19

SHRI SANT DAMAJI SAHAKARI SAKHAR KARKHANA LTD,SOLAPUR vs THE INCOME TAX OFFICER, WARD-2(3), SOLAPUR

ITA 413/PUN/2023[2014-15]Status: Disposed16/6/2023AY 2014-15

SUN INFRASTRUCTURES PRIVATE LIMITED,NASHIK vs INCOME TAX OFFICER, WARD-2(1), NASHIK, NASHIK

ITA 647/PUN/2023[2017-18]Status: Disposed15/6/2023AY 2017-18

VISHWANATH PHALOUTPADAK GRAMIN VIKAS SANSTHA,PUNE vs INCOME TAX OFFICER, WARD-1(1), PUNE, PUNE

ITA 644/PUN/2023[2016-17]Status: Disposed15/6/2023AY 2016-17

SOCIETY FOR COMPUTER TECHNOLOGY AND RESEARCH, PUNE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 603/PUN/2023[2017-18]Status: Disposed15/6/2023AY 2017-18

SACHIN PRABHAKAR BARBOLE,BARSHI vs INCOME TAX OFFICER, WARD-2(5), SOLAPUR, SOLAPUR

ITA 601/PUN/2023[2013-14]Status: Disposed15/6/2023AY 2013-14

VILAS BHAUSAHEV MORE,PUNE vs INCOME TAX OFFICER, WARD-8(5), PUNE, PUNE

ITA 575/PUN/2023[2017-18]Status: Disposed15/6/2023AY 2017-18

MOHAN BANSILAL BHUTADA,BEED vs INCOME TAX OFFICER WARD-2(4), BEED, BEED

ITA 596/PUN/2023[2010-11]Status: Disposed14/6/2023AY 2010-11

MOHAN BANSILAL BHUTADA,BEED vs INCOME TAX OFFICER WARD-2(4), BEED, BEED

ITA 594/PUN/2023[2010-11]Status: Disposed14/6/2023AY 2010-11

MOHAN BANSILAL BHUTADA,BEED vs INCOME TAX OFFICER WARD-2(4), BEED, BEED

ITA 591/PUN/2023[2009-10]Status: Disposed14/6/2023AY 2009-10

MOHAN BANSILAL BHUTADA,BEED vs INCOME TAX OFFICER WARD-2(4), BEED, BEED

ITA 590/PUN/2023[2009-10]Status: Disposed14/6/2023AY 2009-10

MOHAN BANSILAL BHUTADA,BEED vs INCOME TAX OFFICER WARD-2(4), BEED, BEED

ITA 587/PUN/2023[2011-12]Status: Disposed14/6/2023AY 2011-12

DILIP BHAGWAT PIMPLE,PUNE vs INCOME TAX OFFICE, WARD-14(1), PUNE, PUNE

ITA 532/PUN/2023[2017-18]Status: Disposed14/6/2023AY 2017-18

JANAHIT NAGARI SAHAKARI PATHPEDHI LIMITED,PUNE vs PRINCIPLA COMMISSIONER OF INCOME TAX-4, PUNE, PUNE

ITA 521/PUN/2023[2018-19]Status: Disposed14/6/2023AY 2018-19

EVEREST EDUCATION SOCIETY, AURANGABAD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, EXEMTION CIRCLE, AURANGABAD, AURANGABAD

ITA 525/PUN/2022[2011-12]Status: Disposed14/6/2023AY 2011-12

ASSISTANT COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, AURANGABAD vs M/S. EVEREST EDUCATION SOCIETY, AURANGABAD

ITA 1919/PUN/2017[2011-12]Status: Disposed14/6/2023AY 2011-12

RAVAT SAHAKARSAKHAR KARAKHANA LTD,SATARA vs THE INCOME TAX OFFICER, WARD-1, SATARA

ITA 415/PUN/2023[2011-12]Status: Disposed13/6/2023AY 2011-12

RAVAT SAHAKARSAKHAR KARAKHANA LTD,SATARA vs THE TAX RECOVERY OFFICER, SATARA

ITA 414/PUN/2023[2010-11]Status: Disposed13/6/2023AY 2010-11