← All Benches
ITAT Pune Bench
17,236 judgments
DERAJ ENTERPRISES PVT LTD,NASHIK vs INOCME TAX OFFICER WARD-1(1), NASHIK, NASHIK
ITA 256/PUN/2023[2018-19]Status: Disposed13/6/2023AY 2018-19
SANJAY VISHNUPANT NADHE,NASHIK vs ITO, WARD- 2(1), NASHIK
ITA 250/PUN/2023[2017-18]Status: Disposed13/6/2023AY 2017-18
RAJENDRA SUPADU JADHAV,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX, NASHIK
ITA 84/PUN/2023[2016-17]Status: Disposed12/6/2023AY 2016-17
KUNASHNI FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 482/PUN/2023[-]Status: Disposed12/6/2023
KUNASHNI FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 481/PUN/2023[-]Status: Disposed12/6/2023
BLUEBERRY IT SOLUTIONS CONSULTING LLP,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE, PUNE
ITA 321/PUN/2023[2019-20]Status: Disposed12/6/2023AY 2019-20
M/S. JINDAL MITTAL GRIHA NIRMAN PVT. LTD, PUNE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), PUNE, PUNE
ITA 519/PUN/2022[2019-20]Status: Disposed12/6/2023AY 2019-20
M/S. MITTAL PROJECTS, PUNE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTAL CIRCLE 2(2), PUNE, PUNE
ITA 518/PUN/2022[2019-20]Status: Disposed12/6/2023AY 2019-20
DHANANJAY RAMESH MARATHE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, (OSD) WARD 1(4), NASHIK., NASHIK
ITA 648/PUN/2023[2011-12]Status: Disposed9/6/2023AY 2011-12
KOLHAR BHAGWATIPUR VAPARI GRAMIN BIGARSETHI SAHAKARI PATSANTHA LTD,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-1, AHMEDNAGAR, AHMEDNAGAR
ITA 615/PUN/2023[2018-19]Status: Disposed9/6/2023AY 2018-19
ANUPAM CO- OPERATIVE HOUSING SOCIETY,PUNE vs INCOME TAX OFFICER, WARD-12(1), PUNE, PUNE
ITA 611/PUN/2023[2020-21]Status: Disposed9/6/2023AY 2020-21
KEM HOSPITAL EMPLOYEE CO OP CREDIT SOCIETY,PUNE vs INCOME TAX OFFICER, WARD-6(1), PUNE, PUNE
ITA 610/PUN/2023[2017-18]Status: Disposed9/6/2023AY 2017-18
ANUPAM CO- OPERATIVE HOUSING SOCIETY,PUNE vs INCOME TAX OFFICER, WARD-12(1), PUNE, PUNE
ITA 609/PUN/2023[2017-18]Status: Disposed9/6/2023AY 2017-18
M/S GARIB NIWAZ TRADERS,JALGAON vs INCOME TAX OFFICER, WARD-2(2), JALGAON, JALGAON
ITA 474/PUN/2023[2017-18]Status: Disposed9/6/2023AY 2017-18
SHAH GOVARDHANDAS BHIKARIDAS,JALGAON vs INCOME TAX OFFICER, WARD-2(4), JALGAON, JALGAON
ITA 473/PUN/2023[2014-15]Status: Disposed9/6/2023AY 2014-15
PARSHURAM SHANKARRAO RABHARE,HUPARI vs ASSISTATN COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- KOLHAPUR, KOLHAPUR
ITA 464/PUN/2023[2017-18]Status: Disposed9/6/2023AY 2017-18
RAJENDRA NIVRUTTI THITE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), PUNE
ITA 458/PUN/2023[2018-19]Status: Disposed9/6/2023AY 2018-19
SHRIRAM BAHU UDDESHIYA SEVABHAVI SANSTHA,SANGLI vs THE INCOME TAX OFFICER(EXEMPTION), WARD, KOLHAPUR
ITA 446/PUN/2023[2014-15]Status: Disposed9/6/2023AY 2014-15
SUPPORT MULTIPURPOSE SOCIETY,NASHIK vs COMMISSIONER OF INCOME-TAX -EXEMPTION, PUNE
ITA 22/PUN/2023[-]Status: Disposed9/6/2023
SHIVAJI LAXMAN SAHANE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, NASHIK, NASHIK
ITA 89/PUN/2023[2012-13]Status: Disposed8/6/2023AY 2012-13