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ITAT Pune Bench

17,226 judgments

JAYANT HARI MULAY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -2, PUNE

ITA 508/PUN/2023[2018-19]Status: Disposed7/6/2023AY 2018-19

NASHIK ROAD NAGARI SAHKARI PATSANSTHA MARYADIT,NASHIK vs INCOME TAX OFFICER, WARD-1(2), NASHIK, NASHIK

ITA 480/PUN/2023[2014-15]Status: Disposed7/6/2023AY 2014-15

ICHALKARANJI VYAPARI SAHAKARI PATSANSTHA LTD, ICHALKARANJI,ICHALKARANJI vs INCOME TAX OFFICER, WARD-1, ICHALKARANJI, ICHALKARANJI

ITA 478/PUN/2023[2020-21]Status: Disposed7/6/2023AY 2020-21

MAZI SAINIK SANGH PANDHARPUR,PANDHARPUR vs INCOME TAX OFFICER (EXEMPTION), WARD-1(2), PUNE, PUNE

ITA 344/PUN/2023[2016-17]Status: Disposed7/6/2023AY 2016-17

KHULESHWAR GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA LIMITED,AHMEDNAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-1, PUNE

ITA 568/PUN/2023[2018-19]Status: Disposed6/6/2023AY 2018-19

JAIHIND NAGARI SAHAKARI PATSANSTHA, MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-3, PUNE

ITA 542/PUN/2023[2018-19]Status: Disposed6/6/2023AY 2018-19

DR. AJAY DESHPANDE,PUNE vs INCOME TAX OFFICER, WARD-2(2), PUNE

ITA 373/PUN/2023[2018-19]Status: Disposed6/6/2023AY 2018-19

KIMBERLY - CLARK LEVER PRIVATE LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 507/PUN/2015[2010-11]Status: Disposed5/6/2023AY 2010-11

LUBRICARE P LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -14, PUNE

ITA 7/PUN/2023[2014-15 Q-2]Status: Disposed2/6/2023

PARISAR ABHIYANTRIKI NOKRANCHI SAHAKARI PATSANSTHA MARYADIT, NASHIK,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX, CPC BANGALURU, BANGALURU

ITA 572/PUN/2023[2019-20]Status: Disposed2/6/2023AY 2019-20

KHATOON MINORITY WOMEN SOC,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, AURANGABAD, AURANGABAD

ITA 723/PUN/2022[2019-20]Status: Disposed2/6/2023AY 2019-20

SENIOR CITIZEN FOUNDATION,GUJRAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 90/PUN/2023[2022-23]Status: Disposed1/6/2023AY 2022-23

M/S HINGULAMBIKA CO- OPERATIVE THRIFT & CREDIT SOCIETY LIMITED,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-4, PUNE

ITA 524/PUN/2023[2017-18]Status: Disposed1/6/2023AY 2017-18

THE INCOME TAX OFFICER, WARD-3, PANVEL vs SHRI ARUN TULSIDAS SHETH, RAIGAD

ITA 367/PUN/2023[2008-09]Status: Disposed1/6/2023AY 2008-09

NANDKUMAR GAJANAN LAD,PANVEL vs INCOME TAX OFFICER, WARD- 5, PANVEL, PANVEL

ITA 778/PUN/2022[2012-13]Status: Disposed1/6/2023AY 2012-13

KIMBERLY CLARK INDIA PVT. LTD,( EARLIER KNOWN AS KIMBERLY CLARK LEVER PVT.LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 1950/PUN/2019[2015-16]Status: Disposed1/6/2023AY 2015-16

INCOME-TAX OFFICER, WARD - 1 (1), AURANGABAD vs M/S. HINDUSTAN BREWERIES AND BOTTLING LTD, NEW DELHI

ITA 1673/PUN/2019[2013-14]Status: Disposed1/6/2023AY 2013-14

LEAR ORAGADAM AUTOMOTIVE PVT.LTD,(NOW MERGED WITH LEAR AUTOMOTIVE INDIA LTD),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE

ITA 870/PUN/2018[2012-13]Status: Disposed1/6/2023AY 2012-13

MUKESH PATEL CHARITABLE TRUST, SHIRPUR,DHULE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 520/PUN/2023[2023-24]Status: Disposed31/5/2023AY 2023-24

MUKESH PATEL CHARITABLE TRUST, SHIRPUR,DHULE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 519/PUN/2023[2023-24]Status: Disposed31/5/2023AY 2023-24