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ITAT Pune Bench

17,226 judgments

SHAILENDRA CO- OPERATIVE HOUSING SOCIETY LTD,PUNE vs THE INCOME TAX OFFICER, WARD-3(1), PUNE

ITA 429/PUN/2023[2019-20]Status: Disposed31/5/2023AY 2019-20

RAVINDRA GAMBHIR PATIL,JALGAON vs THE INCOME TAX OFFICER, WARD-2(4), JALGAON

ITA 425/PUN/2023[2011-12]Status: Disposed31/5/2023AY 2011-12

RAVINDRA GAMBHIR PATIL,JALGAON vs THE INCOME TAX OFFICER, WARD-2(4), JALGAON

ITA 424/PUN/2023[2011-12]Status: Disposed31/5/2023AY 2011-12

RAVINDRA GAMBHIR PATIL,JALGAON vs THE INCOME TAX OFFICER, WARD-2(3), JALGAON

ITA 423/PUN/2023[2011-12]Status: Disposed31/5/2023AY 2011-12

M/S. BILCARE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), PUNE

ITA 334/PUN/2021[2016-17]Status: Disposed31/5/2023AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), PUNE vs M/S. BILCARE LIMITED, PUNE

ITA 273/PUN/2021[2016-17]Status: Disposed31/5/2023AY 2016-17

BHAUSAHEB HARNARAYAN RATHI BAHUUDDESHIYA VIKAS FOUNDATION,JALGAON vs INCOME TAX OFFICER (EXEMPTION), NASHIK, NASHIK

ITA 88/PUN/2023[2019-20]Status: Disposed30/5/2023AY 2019-20

BHAUSAHEB SOPANRAO BHOIR,PUNE vs INCOME-TAX OFFICER, WARD -9(1), PUNE

ITA 74/PUN/2023[2016-17]Status: Disposed30/5/2023AY 2016-17

KARAN DEVELOPERS THROUGH DECEASED PARTNER LATE GULAB RATNANI THROUGH LEGAL HEIR LATA GULAB RATNANI,PIMPRI PUNE vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 8, AKURDI, PUNE, AUKRDI, PUNE

ITA 328/PUN/2023[2009-10]Status: Disposed30/5/2023AY 2009-10

SHRI POONARAM JITAJI CHOUDHARY,PANVEL vs NATIONAL FACELESS APEEAL CENTRE (NFAC), DELHI, DELHI

ITA 303/PUN/2023[2013-14]Status: Disposed30/5/2023AY 2013-14

GARVE MOTORS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE

ITA 183/PUN/2023[2015-16]Status: Disposed30/5/2023AY 2015-16

ANUPAMA ASHOK KULKARNI,PUNE vs INCOME-TAX OFFICER, WARD 12(1), PUNE

ITA 922/PUN/2022[2012-13]Status: Disposed30/5/2023AY 2012-13

ABHISHEK SHETI UDYOG BHANDAR,NASHIK vs PCIT, NASHIK-1, NASHIK

ITA 346/PUN/2022[2017-18]Status: Disposed30/5/2023AY 2017-18

PRADESHIK MANORUNGNALAYA KARMACHARY SAHAKARI PATHA SANSTHA,PUNE vs INCOME TAX OFFICER, WARD-7(2), PUNE, PUNE

ITA 573/PUN/2023[2016-17]Status: Disposed29/5/2023AY 2016-17

JANKALYAN NAGARI SAHAKARI PATSANSTHA LTD,SATARA vs INCOME TAX OFFICER, WARD-1, SATARA, SATARA

ITA 569/PUN/2023[2017-18]Status: Disposed29/5/2023AY 2017-18

VIMALCHAND PUKHRAJ MEHTA,PUNE vs INCOME TAX OFFICER, WARD-66(3), PUNE, PUNE

ITA 567/PUN/2023[2011-12]Status: Disposed29/5/2023AY 2011-12

SUTTATTI ENTERPRISES PVT LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, PUNE, PUNE

ITA 562/PUN/2023[2018-19]Status: Disposed29/5/2023AY 2018-19

SAMPADA NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE, PUNE

ITA 556/PUN/2023[2018-19]Status: Disposed29/5/2023AY 2018-19

URULIKANCHAN GRAMIN BIGARSHETY SAHAKARI PATSANSTHA MARYADIT,PUNE vs THE INCOME TAX OFFICER, WARD-14(3), PUNE, PUNE

ITA 555/PUN/2023[2020-21]Status: Disposed29/5/2023AY 2020-21

SURIA STEELTECH PRIVATE LIMITED (PREVIOUSLY KNOWN AS TMS ENGINEERS PRIVATE LIMITED),PUNE vs ASSESSING OFFICER, WARD-9(4), PUNE, PUNE

ITA 547/PUN/2023[2019-20]Status: Disposed29/5/2023AY 2019-20