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ITAT Pune Bench
17,226 judgments
DR BALASAHEB SAVANT NAGARI SAHAKARI PATSANSTHA MARYADIT, SINDHUDURG,SINDHUDURG vs THE INCOME TAX OFFICE, WARD-1, KUNDAL, KUNDAL
ITA 535/PUN/2023[2017-18]Status: Disposed29/5/2023AY 2017-18
SHREE DATTA BHAKTA MANDAL,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 220/PUN/2023[-]Status: Disposed29/5/2023
MRS RAJASHREE BABURAO BORKAR,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-3, PUNE
ITA 129/PUN/2023[2016-17]Status: Disposed29/5/2023AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(4), PUNE vs V.M.MATERE INFRASTRUCTURES (INDIA) PRIVATE LIMITED, PUNE
ITA 913/PUN/2022[2011-12]Status: Disposed29/5/2023AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(4), PUNE vs V.M.MATERE INFRASTRUCTURES (INDIA) PRIVATE LIMITED, PUNE
ITA 912/PUN/2022[2012-13]Status: Disposed29/5/2023AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(4), PUNE vs V.M.MATERE INFRASTRUCTURES (INDIA) PRIVATE LIMITED, PUNE
ITA 911/PUN/2022[2013-14]Status: Disposed29/5/2023AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(4), PUNE vs V.M.MATERE INFRASTRUCTURES (INDIA) PRIVATE LIMITED, PUNE
ITA 910/PUN/2022[2014-15]Status: Disposed29/5/2023AY 2014-15
V.M.MATERE INFRASTRUCTURES (INDIA) PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-10, PUNE, PUNE
ITA 883/PUN/2022[2017-18]Status: Disposed29/5/2023AY 2017-18
V.M.MATERE INFRASTRUCTURES (INDIA) PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-10, PUNE, PUNE
ITA 882/PUN/2022[2016-17]Status: Disposed29/5/2023AY 2016-17
V.M.MATERE INFRASTRUCTURES (INDIA) PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-10, PUNE, PUNE
ITA 881/PUN/2022[2015-16]Status: Disposed29/5/2023AY 2015-16
V.M.MATERE INFRASTRUCTURES (INDIA) PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-10, PUNE, PUNE
ITA 880/PUN/2022[2014-15]Status: Disposed29/5/2023AY 2014-15
V.M.MATERE INFRASTRUCTURES (INDIA) PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-10, PUNE, PUNE
ITA 879/PUN/2022[2013-14]Status: Disposed29/5/2023AY 2013-14
V.M.MATERE INFRASTRUCTURES (INDIA) PVT LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-10, PUNE, PUNE
ITA 878/PUN/2022[2012-13]Status: Disposed29/5/2023AY 2012-13
V.M.MATERE INFRASTRUCTURES (INDIA) PVT LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-10, PUNE, PUNE
ITA 877/PUN/2022[2011-12]Status: Disposed29/5/2023AY 2011-12
SUBHASH DEVIDAS MIND,LATUR vs PR. COMMISSIONER OF INCOME TAX-1, NASHIK
ITA 802/PUN/2022[2011-12]Status: Disposed29/5/2023AY 2011-12
M/S SAROVAR ENTERPRISES,PANVEL vs ITO, WARD-2, PANVEL
ITA 801/PUN/2022[2011-12]Status: Disposed29/5/2023AY 2011-12
MALLIKARJUN GURUSHIDHAPPA GADVI,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOLHAPUR, KOLHAPUR
ITA 557/PUN/2023[2018-19]Status: Heard26/5/2023AY 2018-19
URULIKANCHAN GRAMIN BIGARSHETY SAHAKARI PATSANSTHA MARYADIT,PUNE vs THE INCOME TAX OFFICER, WARD-14(3), PUNE, PUNE
ITA 554/PUN/2023[2018-19]Status: Heard26/5/2023AY 2018-19
KAI FAKIRA JAIRAM PATIL SAHAKARI PATSANSTHA MARYADIT SHAHADA,NANDURBAR vs INVCOME TAX OFFICER WARD-1, DHULE, DHULE
ITA 552/PUN/2023[2018-19]Status: Heard26/5/2023AY 2018-19
KAI FAKIRA JAIRAM PATIL SAHAKARI PATSANSTHA MARYADIT SHAHADA,NANDURBAR vs INVCOME TAX OFFICER WARD-1, DHULE, DHULE
ITA 551/PUN/2023[2017-18]Status: Heard26/5/2023AY 2017-18
