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ITAT Pune Bench

17,226 judgments

SUKHAKARTA GRAMIN SAMAJIK SHALKSHAIK AND VAIDYAKIY PRATISHTHAN,AHMEDANAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 449/PUN/2023[-]Status: Disposed26/5/2023

SUKHAKARTA GRAMIN SAMAJIK SHALKSHAIK AND VAIDYAKIY PRATISHTHAN,AHMEDANAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 448/PUN/2023[-]Status: Disposed26/5/2023

M/S. SHIVAMM INDUSTRIES,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE

ITA 393/PUN/2023[2013-14]Status: Disposed26/5/2023AY 2013-14

SHRI SIDDHANATH NAGARI SAHKARI PATSANSTHA MARYA,SATARA vs PR. CIT-3, PUNE

ITA 180/PUN/2023[2017-18]Status: Disposed26/5/2023AY 2017-18

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. FINOLEX CABLES LTD, PUNE

ITA 539/PUN/2022[2013-14]Status: Disposed26/5/2023AY 2013-14

MR SACHIN CHANGEDIA,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD -1, AHMEDNAGAR

ITA 51/PUN/2022[2010-11]Status: Disposed26/5/2023AY 2010-11

KAI FAKIRA JAIRAM PATIL SAHAKARI PATSANSTHA MARYADIT SHAHADA,NANDURBAR vs INVCOME TAX OFFICER WARD-1, DHULE, DHULE

ITA 553/PUN/2023[2020-21]Status: Disposed25/5/2023AY 2020-21

RUPA SANJAY NIGADE,PUNE vs INCOME TAX OFFICER, WARD-6(2), PUNE, PUNE

ITA 546/PUN/2023[2017-18]Status: Disposed25/5/2023AY 2017-18

SAMYAK GRUHNIRMAN PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, PUNE, PUNE

ITA 545/PUN/2023[2013-14]Status: Disposed25/5/2023AY 2013-14

SANMATI EDUCATIONAL SOCIAL WELFARE SOCIETY,MALEGAON, NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 537/PUN/2023[2024-25]Status: Disposed25/5/2023AY 2024-25

SANMATI EDUCATIONAL SOCIAL WELFARE SOCIETY,MALEGAON, NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 536/PUN/2023[2024-25]Status: Disposed25/5/2023AY 2024-25

DILIP BHAGWAT PIMPLE,PUNE vs INCOME TAX OFFICE, WARD-14(1), PUNE, PUNE

ITA 533/PUN/2023[2017-18]Status: Disposed25/5/2023AY 2017-18

SATPUDA URBAN CREDIT CO- OPT SOCIETY LTD,JALGAON vs INCOME TAX OFFICER, WARD-1(4), JALGAON, JALGAON

ITA 531/PUN/2023[2018-19]Status: Disposed25/5/2023AY 2018-19

TULJABHAVANI NAGRI SAHKARI PATPEHI LTD,PANVEL vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, THANE

ITA 501/PUN/2023[2018-19]Status: Disposed25/5/2023AY 2018-19

SHIV SHANTI NAGRI SAHAKARI PATSANSTHA MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-2, PUNE

ITA 490/PUN/2023[2018-19]Status: Disposed25/5/2023AY 2018-19

PRAKASH LAXMANRAO ADKE,NASHIK vs ASSISTNAT COMMISSIONER OF INCOME TAX, CIRCLE-1, NASHIK, NASHIK

ITA 489/PUN/2023[2011-12]Status: Disposed25/5/2023AY 2011-12

SURENDRA PATHARE FOUNDATION,PUNE vs CIT, EXEMPTION, PUNE, PUNE

ITA 463/PUN/2023[-]Status: Disposed25/5/2023

SURENDRA PATHARE FOUNDATION,PUNE vs CIT, EXEMPTION, PUNE, PUNE

ITA 462/PUN/2023[-]Status: Disposed25/5/2023

SOLAPUR CETP AKKALKOT ROAD MIDC ASSOCIATION,SOLAPUR vs COMMISSIONER OF INCOME TAX (EXCEPTION), PUNE, PUNE

ITA 461/PUN/2023[-]Status: Disposed25/5/2023

SOLAPUR ZILLA MADYAMIK SHIKSHAK SEVAKVA SAHAKARI PATA SANSTHA, SOLAPUR,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE, PUNE

ITA 456/PUN/2023[2018-19]Status: Disposed25/5/2023AY 2018-19