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ITAT Pune Bench
17,226 judgments
M/S SAHAKAR MAHARSHI SHANKARRAO KOLHE SAKHAR KAR KAMGARANCHI SAH PATPEDHI,AHMEDNAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-1, PUNE
ITA 454/PUN/2023[2018-19]Status: Disposed25/5/2023AY 2018-19
PRADESHIK MANORUGNALAYA KARMACHARY SAHAKARI PATHA SANSTHA,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE, PUNE
ITA 453/PUN/2023[2018-19]Status: Disposed25/5/2023AY 2018-19
SHIVAMRUT DOODH UTPADAK SAHAKARI SANGH MARYADIT,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-4, PUNE
ITA 452/PUN/2023[2017-18]Status: Disposed25/5/2023AY 2017-18
PUNE DISTRICT SUPERVISION CO- OPERATIVE SOCIETIES LTD,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-3, PUNE
ITA 428/PUN/2023[2018-19]Status: Disposed25/5/2023AY 2018-19
SHIVKRUPA NAGARI SAHAKARI PATA SANSTHA LTD,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE
ITA 409/PUN/2023[2018-19]Status: Disposed25/5/2023AY 2018-19
PIMPRI CHINCHWAD VIDYUT KRAMCHARI SAHAKRI PATHANSTHA MARYADIT,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-3, PUNE
ITA 408/PUN/2023[2018-19]Status: Disposed25/5/2023AY 2018-19
POONA POST AND TELECOM CO. OP. CREDIT SOCIETY LTD.,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE
ITA 394/PUN/2023[2018-19]Status: Disposed25/5/2023AY 2018-19
SUDHAKARPANTH R. PARICHARAK GRAMIN BIGARSHETI PAT SANSTHA,SOLAPUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX -4, PUNE
ITA 381/PUN/2023[2018-19]Status: Disposed25/5/2023AY 2018-19
PUNE VIBHAG MADHYAMIK SHIKSHAK PATSANSTHA LTD,SATARA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX -3, PUNE
ITA 377/PUN/2023[2018-19]Status: Disposed25/5/2023AY 2018-19
GAJRAJ CONSTRUCTIONS,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, PUNE, PUNE
ITA 35/PUN/2023[2015-16]Status: Disposed25/5/2023AY 2015-16
SHRI SHARAD GRAMIN BIGAR SHETI SAHAKARI PATHASANSTHA LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-4, PUNE
ITA 282/PUN/2023[2018-19]Status: Disposed25/5/2023AY 2018-19
PUNE SMART CITY DEVELOPMENT CORPORAION LTD.,PUNE vs INCOME-TAX OFFICER, WARD 4(5), PUNE
ITA 25/PUN/2023[2017-18]Status: Disposed25/5/2023AY 2017-18
INCOME-TAX OFFICER, WARD, KUDAL vs SHRI RAJENDRA DEWOO NAIK, SINDHUDURG
ITA 751/PUN/2022[2013-14]Status: Disposed25/5/2023AY 2013-14
PRIDE PURPLE PROPERTIES, PUNE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), PUNE, PUNE
ITA 480/PUN/2022[2013-14]Status: Disposed25/5/2023AY 2013-14
OLAVA SAMAJIK VIKAS SANSTHA,RAIGAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 548/PUN/2023[-]Status: Disposed24/5/2023
ROTARY DISTRICT WELFARE FUND R.I.D 3131,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 530/PUN/2023[-]Status: Disposed24/5/2023
PRASHANT SURESH KHUTWAD,PUNE vs THE INCOME TAX OFFICER, WARD-5(3), PUNE, PUNE
ITA 529/PUN/2023[2017-18]Status: Disposed24/5/2023AY 2017-18
DILIP BRAMHADEO MANE,SOLAPUR vs ASSESSING OFFICER, SOLAPUR
ITA 523/PUN/2023[2013-14]Status: Disposed24/5/2023AY 2013-14
BRISK INDIA PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE
ITA 514/PUN/2023[2018-19]Status: Disposed24/5/2023AY 2018-19
BRISK INDIA PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE
ITA 513/PUN/2023[2017-18]Status: Disposed24/5/2023AY 2017-18
