← All Benches
ITAT Pune Bench
17,226 judgments
M/S CLASSIC CITI INVESTMENTS PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE
ITA 357/PUN/2023[2014-15]Status: Disposed24/5/2023AY 2014-15
M/S CLASSIC CITI INVESTMENTS PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE
ITA 356/PUN/2023[2013-14]Status: Disposed24/5/2023AY 2013-14
M/S CLASSIC CITI INVESTMENTS PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE
ITA 355/PUN/2023[2012-13]Status: Disposed24/5/2023AY 2012-13
M/S CLASSIC CITI INVESTMENTS PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE
ITA 354/PUN/2023[2010-11]Status: Disposed24/5/2023AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, PANVEL CIRCLE, PANVEL vs M//S SBW LOGISTICS PVT LTD, RAIGAD
ITA 891/PUN/2022[2014-15]Status: Disposed24/5/2023AY 2014-15
MAYUR WINES,NASHIK vs NATIONAL FACELESS APPEAL CENTRE, DELHI, DELHI
ITA 885/PUN/2022[2017-18]Status: Disposed24/5/2023AY 2017-18
KATERRA TECHNOLOGY SERVICES LLP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, PUNE
ITA 629/PUN/2022[2018-19]Status: Disposed24/5/2023AY 2018-19
M/S. MINAKSHI BUILDERS,AHMEDNAGAR vs COMMISSIONER OF INCOME-TAX, APPEALS-2, PUNE
ITA 452/PUN/2020[2012-13]Status: Heard24/5/2023AY 2012-13
M/S. MINAKSHI BUILDERS,AHMEDNAGAR vs COMMISSIONER OF INCOME-TAX, APPEALS-2, PUNE
ITA 451/PUN/2020[2011-12]Status: Heard24/5/2023AY 2011-12
M/S. MINAKSHI BUILDERS,AHMEDNAGAR vs COMMISSIONER OF INCOME-TAX, APPEALS-2, PUNE
ITA 450/PUN/2020[2010-11]Status: Heard24/5/2023AY 2010-11
M/S. MINAKSHI BUILDERS,AHMEDNAGAR vs COMMISSIONER OF INCOME-TAX, APPEALS-2, PUNE
ITA 449/PUN/2020[2009-10]Status: Heard24/5/2023AY 2009-10
M/S. MINAKSHI BUILDERS,AHMEDNAGAR vs COMMISSIONER OF INCOME-TAX, (APPEALS ) -2, PUNE
ITA 448/PUN/2020[2008-09]Status: Heard24/5/2023AY 2008-09
M/S. MINAKSHI BUILDERS,AHMEDNAGAR vs COMMISSIONER OF INCOME-TAX, (APPEALS-2), PUNE
ITA 447/PUN/2020[2007-08]Status: Heard24/5/2023AY 2007-08
BAJAJ FINANCE LIMITED,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-3, PUNE, PUNE
ITA 544/PUN/2023[2018-19]Status: Heard23/5/2023AY 2018-19
KESHA vs MRUTI NAGARI SAHAKARI PATPEDHI LTD,PAMVEL
ITA 504/PUN/2023[2017-18]Status: Disposed23/5/2023AY 2017-18
KAMAL NAGARI SAHAKARI PATSANSTHA LTD,ALIBAG vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, THANE
ITA 503/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
KAMAL MAHILA NAGARI S P M.,PANVEL vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, THANE
ITA 502/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
SHREE KEDARESHWAR NAGARI SAHAKAR PATSANSTHA MARYADIT,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-4, PUNE
ITA 496/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
JAY BAJARANG GRAM BIGARSHETI SAH PATSANSTHA MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX-3, PUNE, PUNE
ITA 491/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
ICHALKARANJI VYAPARI SAHAKARI PATSANSTHA LTD, ICHALKARANJI,ICHALKARANJI vs INCOME TAX OFFICER, WARD-1, ICHALKARANJI, ICHALKARANJI
ITA 477/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
