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ITAT Pune Bench
17,226 judgments
SHREE CHOUDESHWARI TOGATVEER KSHATRIYA NAGARI SAHAKARI PATPEDHI MARYADIT,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-4, PUNE
ITA 475/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
KIRKEE CANTONMENT BOARD EMPLOYEES CREDIT COOPERATIVE SOCIETY LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-2, PUNE
ITA 460/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
JIJAMATA MAHILA NAGARI BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE, PUNE
ITA 450/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
DAUND TALLUKA PRATHAMIK SHIKSHAK SAHAKARI PHATSANSTHA MARYADIT,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX - 4, PUNE
ITA 426/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
ISSK EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LIMITED,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX -4, PUNE
ITA 388/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
B.G.SHIRKE EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-4, PUNE
ITA 358/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
AMBEGAON TALUKA PRATHAMIK SHIKSAHAK SAHAKARI PATSANSTHA, MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TA, PUNE-3, PUNE
ITA 353/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
KALIBHAIRAVNATH GRAMIN BIGARSHETI SAHAKARI PAT SANSTHA MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE, PUNE
ITA 346/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
HUNDUSTAN ANTIBIOTICS EMPLOYEES CO- OPERATIVE CREDIT SOCIETY LIMITED,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX -3, PUNE
ITA 340/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
SHRI ARUNODAY MULTI STATE CO OPERATIVE CREDIT SOCIETY LTD, SOLAPUR,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE T, PUNE
ITA 334/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
JANKALYAN MULTI STATE COOPERATIVE CREDIT SOCIETY LIMITED,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-4, PUNE
ITA 326/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
THE KARAD MERCHANT SAHKARI CREDIT SANSTHA LIMITED,SATARA vs INCOME TAX WARD-1, SATARA, SATARA
ITA 324/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
DR DADA GUJAR NAGRI SAHAKARI PATSANSTHA LIMITED,PUNE vs INCOME TAX OFFICER, WARD-14(1), PUNE, PUNE
ITA 323/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
JANSEVA GB CO-OP PAT SANSTHA LTD,AHMEDNAGAR vs PRICIPAL COMMISSIONER OF INCOME TAX, PUNE-1, PUNE
ITA 322/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
MAHADEVNAGAR NAGARI SAHAKARI PATSANSTHA MARYADIT MAHADEVNAGAR,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE
ITA 299/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
DHANWANTARI NAGARI SAHAKARI PATSANSATH,SATARA vs INCOME TAX OFFICE, WARD-2, SATARA, SATARA
ITA 258/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
ABHINAV CHETANA NAGARI SAHAKARI PATHASANSTHA,PUNE vs PRINCIPAL COMMISSIOENR OF INCOME TAX, PUNE-4, PUNE
ITA 257/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
KALBHAIRAVNATH GRAMIN BIGARSHETI SAHAKARI PAT SANSTHA MARYADIT,PUNE vs INCOME TAX OFFICE,WARD-14(5), PUNE, PUNE
ITA 248/PUN/2023[2017-18]Status: Disposed23/5/2023AY 2017-18
JANKALYAN NAGARI SAHAKARI PATSNSTHA LTD,SATARA vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-3, PUNE
ITA 226/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19
MATOSHRI NAGARI SAHAKARI PAT SANSTHA MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX, -4, PUNE, PUNE
ITA 213/PUN/2023[2017-18]Status: Disposed23/5/2023AY 2017-18