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ITAT Pune Bench

17,226 judgments

AJINKAYA MADHYAMIK SHIKAHAK SEVAK SAH. PATSANSTHA MARAYADIT,SATARA vs PRINCIPAL COMMISSIONER OF INCOME TAX-3, PUNE

ITA 186/PUN/2023[2018-19]Status: Disposed23/5/2023AY 2018-19

TDK ELECTRONICS AG (FORMERLY KNOWN AS EPCOS AG),NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION), CIRCLE-2, PUNE

ITA 174/PUN/2023[2020-21]Status: Disposed23/5/2023AY 2020-21

KADEPATHAR GRAMIN BIGAR SHETI SAHAKARI PATH SANSTHA,MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE, PUNE

ITA 889/PUN/2022[2017-18]Status: Disposed23/5/2023AY 2017-18

SHREE GHADGENATH GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT,KARAD vs PRINCIPAL COMMISSIONER OF INCOME-TAX -3, PUNE

ITA 771/PUN/2022[2017-18]Status: Disposed23/5/2023AY 2017-18

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs DHARIYA CONSTRUCTION PVT LTD, PUNE

ITA 1937/PUN/2017[2010-11]Status: Heard23/5/2023AY 2010-11

VARIYAN REALTY,,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK

ITSSA 20/PUN/2022[2015-16]Status: Disposed22/5/2023AY 2015-16

VARIYAN REALTY,,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK

ITSSA 19/PUN/2022[2014-15]Status: Disposed22/5/2023AY 2014-15

VARIYAN REALTY,,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK

ITSSA 18/PUN/2022[2013-14]Status: Disposed22/5/2023AY 2013-14

M/S VICHAL ENTERPRISES P LTD,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, NASHIK

ITSSA 17/PUN/2022[2015-16]Status: Disposed22/5/2023AY 2015-16

M/S VICHAL ENTERPRISES P LTD,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, NASHIK

ITSSA 16/PUN/2022[2014-15]Status: Disposed22/5/2023AY 2014-15

M/S VICHAL ENTERPRISES P LTD,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, NASHIK

ITSSA 15/PUN/2022[2013-14]Status: Disposed22/5/2023AY 2013-14

VASHI PARIVAAR FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 517/PUN/2023[-]Status: Disposed22/5/2023

HINDALCO EMPLOYEES COOP CREDIT SOCIETY LTD,TALOGA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, THANE

ITA 500/PUN/2023[2018-19]Status: Disposed22/5/2023AY 2018-19

SUVARNYUG GRAMIN BIGAR SHETI SAH PATSANSTHA MARYA NIMGAONKETKI,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-4, PUNE

ITA 495/PUN/2023[2018-19]Status: Disposed22/5/2023AY 2018-19

MOHOL NAGARI SAHAKARI PAT PURVATHA SANSTHA MARYADIT,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE

ITA 227/PUN/2022[2017-18]Status: Disposed22/5/2023AY 2017-18

M/S. KAMAL MAHILA NAGARI SAHAKARI PETPEDHI MARYADIT,PANVEL vs THE INCOME TAX OFFICER, NFAC

ITA 507/PUN/2023[2018-19]Status: Disposed19/5/2023AY 2018-19

KEROJI KASHIRAM SONWANE,NANDED vs INCOME TAX OFFICER, WRD-2, NANDED, NANDED

ITA 497/PUN/2023[2017-18]Status: Disposed19/5/2023AY 2017-18

AARTI SAIBABA RACHANAKAR SHRI MADHAVRAO ADKAR PRATISTHAN,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 492/PUN/2023[2023-24]Status: Disposed19/5/2023AY 2023-24

SHRIMANT JAYSINGRAO GHATGE NAGARI SAHAKARI PAT SANSTHA LTD,KOLHAPUR vs INCOME TAX OFFICER, WARD-1(5), KOLHAPUR, KOLHAPUR

ITA 488/PUN/2023[2018-19]Status: Disposed19/5/2023AY 2018-19

SHRI BHAGWANT SAHAKARI NAGARI PATSANSTHA MARYADIT BARSHI,SOLAPUR vs INCOME TAX OFFICER, WARD-2(3), SOLAPUR, SOLAPUR

ITA 487/PUN/2023[2018-19]Status: Disposed19/5/2023AY 2018-19