← All Benches
ITAT Pune Bench
17,226 judgments
SHREE KOTESHWARDEO VISHWASTH,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 486/PUN/2023[2023-24]Status: Disposed19/5/2023AY 2023-24
NAMDEO KADAM GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA LTD,SATARA vs INCOME TAX OFFICER, WARD-3, SATARA, SATARA
ITA 472/PUN/2023[2020-21]Status: Disposed18/5/2023AY 2020-21
NAMDEO KADAM GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA LTD,SATARA vs INCOME TAX OFFICER, WARD-3, SATARA, SATARA
ITA 471/PUN/2023[2018-19]Status: Disposed18/5/2023AY 2018-19
AVIRAJ KRISHNARAO TAYADE,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, MALEGAON
ITA 469/PUN/2023[2012-13]Status: Disposed18/5/2023AY 2012-13
RIDDHI CASTINGS PRIVATE LIMITED,KOLHAPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, KOLHAPUR
ITA 468/PUN/2023[2016-17]Status: Disposed18/5/2023AY 2016-17
JAYANT AVINASH DAVE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, PUNE, PUNE
ITA 126/PUN/2023[2005-06]Status: Disposed18/5/2023AY 2005-06
VISION ENTERPRISES,PUNE vs INCOME-TAX OFFICER, WARD - 2, AHMEDNAGAR
ITA 192/PUN/2021[2015-16]Status: Disposed18/5/2023AY 2015-16
MR SUNIL JAYWANT DOMALE,PUNE vs ITO, WARD 7(3), PUNE
ITA 18/PUN/2020[2016-17]Status: Disposed18/5/2023AY 2016-17
M/S. NAVYUG COTTN COMPANY,NANDED vs THE INCOME TAX OFFICER, WARD-1, NANDED
ITA 440/PUN/2023[2013-14]Status: Disposed17/5/2023AY 2013-14
NAMDEO RAMBHAU KUDALE,PUNE vs THE INCOME TAX OFFICER, WARD-8(2), PUNE
ITA 422/PUN/2023[2018-19]Status: Disposed17/5/2023AY 2018-19
ASHFAQUE AHMED ABDUL HAMID ANSARI,DHULE vs THE ASSTT. COMMISSIONER OF INCOME-TAX, DHULE CIRCLE, DHULE, DHULE
ITA 402/PUN/2023[2016-17]Status: Disposed17/5/2023AY 2016-17
RUPA SANJAY NIGADE,PUNE vs THE INCOME TAX OFFICER, WARD-6(2), PUNE
ITA 380/PUN/2023[2017-18]Status: Disposed17/5/2023AY 2017-18
DILIP BABULAL BHANDARI,PUNE vs THE INCOME TAX OFFICER-5(2), PUNE
ITA 378/PUN/2023[2016-17]Status: Disposed17/5/2023AY 2016-17
JAYASHRI SHRIKANT DESHMUKH,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, AURANGABAD, AURANGABAD
ITA 776/PUN/2022[2019-20]Status: Disposed17/5/2023AY 2019-20
M/S.MITTAL VASTU RACHANA LLP, PUNE,PUNE vs DY. COMMISSIONER OF INCOME TAXCENTRAL CIRCLE 2(2), PUNE, PUNE
ITA 517/PUN/2022[2018-19]Status: Disposed17/5/2023AY 2018-19
M/S.MITTAL VASTU RACHANA LLP, PUNE,PUNE vs DY. COMMISSIONER OF INCOME TAXCENTRAL CIRCLE 2(2), PUNE, PUNE
ITA 516/PUN/2022[2017-18]Status: Disposed17/5/2023AY 2017-18
MAULI MULTIPURPOSE ORGANISATION,THE CIT, EXEMPTION, PUNE vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 225/PUN/2021[-]Status: Disposed17/5/2023
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs CAPGEMINI INDIA PVT.LTD, MUMBAI
ITA 293/PUN/2018[2012-13]Status: Heard17/5/2023AY 2012-13
MRS SHANTABAI GUNDAPPA MANE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD
ITSSA 105/PUN/2022[2016-17]Status: Disposed16/5/2023AY 2016-17
MRS SHANTABAI GUNDAPPA MANE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD
ITSSA 104/PUN/2022[2015-16]Status: Disposed16/5/2023AY 2015-16