← All Benches
ITAT Pune Bench
17,226 judgments
MRS SHARADA SHIVAJI MANE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD
ITSSA 103/PUN/2022[2016-17]Status: Disposed16/5/2023AY 2016-17
MRS SHARADA SHIVAJI MANE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD
ITSSA 102/PUN/2022[2015-16]Status: Disposed16/5/2023AY 2015-16
MUNIRA SHAFI PATHAN,SATARA vs INCOME TAX OFFICER, SATARA
ITA 93/PUN/2023[2012-13]Status: Disposed16/5/2023AY 2012-13
SHRI MAHESH MANOHAR PIMPALKUTE,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, MALEGAON
ITA 398/PUN/2023[2012-13]Status: Disposed16/5/2023AY 2012-13
SHRI SANT DNYANESHWAR NAGARI SAHAKARI PATSANSTHA LTD.,SATRA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SATARA
ITA 397/PUN/2023[2017-18]Status: Disposed16/5/2023AY 2017-18
NANASAHEB KUNDALIK BELAGE,SAMBHAJINAGAR vs THE INCOME TAX OFFICER, WARD-1(5), AURANGABAD
ITA 396/PUN/2023[2012-13]Status: Disposed16/5/2023AY 2012-13
NADEEM HUSAIN,AURANGABAD vs THE INCOME TAX OFFICER, WARD-2(3), AURANGABAD
ITA 392/PUN/2023[2009-10]Status: Disposed16/5/2023AY 2009-10
MURLIDHAR RAMGOPALJI BHAIYA,MALEGAON vs THE INCOME TAX OFFICER, WARD-1, MALEGAON
ITA 385/PUN/2023[2012-13]Status: Disposed16/5/2023AY 2012-13
MAHARASHTRA NAGARI SAHAKARI PAT SANSTHA MARYADIT,KOLHAPUR vs THE INCOME TAX OFFICER, WARD-1(4), KOLHAPUR
ITA 383/PUN/2023[2017-18]Status: Disposed16/5/2023AY 2017-18
SANTOSH SWARUPCHAND BHANDARI,SANGLI vs THE INCOME TAX OFFICER, WARD-1(4), SANGLI
ITA 336/PUN/2023[2017-18]Status: Disposed16/5/2023AY 2017-18
M/S JAIHIND WEILDING AND BOILER WORK,NASHIK vs INCOME TAX OFFICER, NASHIK, NASHIK
ITA 313/PUN/2023[2010-11]Status: Disposed16/5/2023AY 2010-11
M/S JAIHIND WEILDING AND BOILER WORK,NASHIK vs INCOME TAX OFFICER, NASHIK, NASHIK
ITA 311/PUN/2023[2011-12]Status: Disposed16/5/2023AY 2011-12
PUSHPAK STEEL INDUSTRIES PRIVATE LIMITED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-10, PUNE
ITA 301/PUN/2023[2017-18]Status: Disposed16/5/2023AY 2017-18
SUBORDINATE ENGINEERS ASSOCIATION,KOLHAPUR vs INCOME TAX OFFICER, WARD-2(2), KOLHAPUR, KOLHAPUR
ITA 261/PUN/2023[2017-18]Status: Disposed16/5/2023AY 2017-18
PRIDE PURPLE PROPERTIES, PUNE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), PUNE, PUNE
ITA 481/PUN/2022[2014-15]Status: Disposed16/5/2023AY 2014-15
SHRI RAMESH RAMLAL OSWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 90/PUN/2022[2018-19]Status: Disposed15/5/2023AY 2018-19
SHRI RAMESH RAMLAL OSWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 89/PUN/2022[2017-18]Status: Disposed15/5/2023AY 2017-18
SHRI RAMESH RAMLAL OSWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 88/PUN/2022[2015-16]Status: Disposed15/5/2023AY 2015-16
SHRI RAMESH RAMLAL OSWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 87/PUN/2022[2014-15]Status: Disposed15/5/2023AY 2014-15
SHRI RAMESH RAMLAL OSWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 86/PUN/2022[2013-14]Status: Disposed15/5/2023AY 2013-14
