← All Benches
ITAT Pune Bench
17,226 judgments
SHRI RAMESH RAMLAL OSWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 85/PUN/2022[2012-13]Status: Disposed15/5/2023AY 2012-13
SHRI LALIT RAMLAL OSWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 84/PUN/2022[2018-19]Status: Disposed15/5/2023AY 2018-19
SHRI LALIT RAMLAL OSWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 83/PUN/2022[2015-16]Status: Disposed15/5/2023AY 2015-16
SHRI LALIT RAMLAL OSWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 82/PUN/2022[2014-15]Status: Disposed15/5/2023AY 2014-15
SHRI LALIT RAMLAL OSWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1),, PUNE
ITSSA 81/PUN/2022[2013-14]Status: Disposed15/5/2023AY 2013-14
ENVISION LANDMARKS LLP,PUNE vs TDS, CIRCLE-2, PUNE
ITA 406/PUN/2023[2015-16]Status: Disposed15/5/2023AY 2015-16
ENVISION LANDMARKS LLP,PUNE vs TDS, CIRCLE-2, PUNE
ITA 405/PUN/2023[2013-14]Status: Disposed15/5/2023AY 2013-14
ENVISION LANDMARKS LLP,PUNE vs TDS, CIRCLE-2, PUNE
ITA 404/PUN/2023[2014-15]Status: Disposed15/5/2023AY 2014-15
KIRLOSKAR CHILLERS PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, WARD-14(3), PUNE
ITA 403/PUN/2023[2017-18]Status: Disposed15/5/2023AY 2017-18
SHOLAPUR DISTRICT POLICE EMPLOYEES CREDIT CO- OPERATIVE SICIETY,SOLAPUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-4, PUNE
ITA 376/PUN/2023[2018-19]Status: Disposed15/5/2023AY 2018-19
SOLAPUR ZILHA PRATHAMIK SHIKSHAK SAHAKARI SANSTHA NIYAMIT,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-4, PUNE
ITA 370/PUN/2023[2018-19]Status: Disposed15/5/2023AY 2018-19
THE INCOME TAX OFFICER, WARD-10(1), PUNE vs VASANTRAO NAIK NAGARI SAHAKARI PATSANSTHA, PUNE
ITA 368/PUN/2023[2018-19]Status: Disposed15/5/2023AY 2018-19
SHRI PRAKASH SADASHIV SONAWANE,NASHIK vs INCOME TAX OFFICER, WARD-2(1), NASHIK, NASHIK
ITA 349/PUN/2023[2012-13]Status: Disposed15/5/2023AY 2012-13
PADMASHRI DR. D. Y. PATIL SAHAKARI SAKHAR KARKHANA LTD.,KOLHAPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOLHAPUR
ITA 338/PUN/2023[2016-17]Status: Disposed15/5/2023AY 2016-17
PADMASHRI DR. D. Y. PATIL SAHAKARI SAKHAR KARKHANA LTD.,KOLHAPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOLHAPUR
ITA 337/PUN/2023[2017-18]Status: Disposed15/5/2023AY 2017-18
INCOME-TAX OFFICER, WARD 6(3), PUNE vs M/S RAVIRAJ VENTURES, PUNE
ITA 667/PUN/2022[2016-17]Status: Disposed15/5/2023AY 2016-17
BAJAJ FINANCE LIMITED,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-3, PUNE
ITA 413/PUN/2022[2017-18]Status: Disposed15/5/2023AY 2017-18
M/S KUTE SONS DAIRYS LTD.,SATARA vs PRINCIPAL COMMISSIONER OF INCOME-TAX -3, PUNE
ITA 410/PUN/2022[2017-18]Status: Disposed15/5/2023AY 2017-18
SHREE SOMESHWAR SSK LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 390/PUN/2018[2013-14]Status: Disposed15/5/2023AY 2013-14
SUSHILABAI DNANESHWAR VANSALE,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2829/PUN/2016[1997-98 (B.P 2002-03)]Status: Disposed15/5/2023
