← All Benches
ITAT Pune Bench
17,226 judgments
MADHUSUDHAN HIRLAL MALU,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CRICLE 1(1), PUNE
ITA 295/PUN/2022[2014-15]Status: Disposed12/5/2023AY 2014-15
MR RAVINDRA ARVIND RANADE,PUNE vs INCOME TAX OFFICER, WARD-11(2), PUNE, PUNE
ITA 332/PUN/2023[2015-16]Status: Disposed11/5/2023AY 2015-16
KIRAN RUPCHAND OSWAL, PUNE,PUNE vs INCOME TAX OFFICER, NFAC, PUNE
ITA 503/PUN/2022[2018-19]Status: Disposed11/5/2023AY 2018-19
MR. ASHOK KHIMRAJ JAIN,NANDURBAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, DHULE
ITA 155/PUN/2023[2014-15]Status: Disposed8/5/2023AY 2014-15
SHRIRAM NAGRI SAHAKARI PATSANSTHA LTD,SATARA vs INCOME TAX OFFICER, WARD-1, SATARA, SATARA
ITA 342/PUN/2023[2018-19]Status: Disposed4/5/2023AY 2018-19
HARSHAL SUBHASH NAHAR,AURANGABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD
ITA 298/PUN/2023[2019-20]Status: Disposed4/5/2023AY 2019-20
STAR QUENCHERS SPIRIT PVT. LTD,NASHIK vs JOINT COMMISSIONER OF INCOME TAX (TDS), RANGE, NASHIK
ITA 251/PUN/2023[2011-12]Status: Disposed4/5/2023AY 2011-12
MARIGOLD PREMISES PVT.LTD,PUNE vs INCOME-TAX OFFICER (WARD) -14(3), PUNE
ITA 949/PUN/2022[2017-18]Status: Disposed4/5/2023AY 2017-18
MARIGOLD PREMISES PVT.LTD,PUNE vs INCOME-TAX OFFICER (WARD) -14(3), PUNE
ITA 948/PUN/2022[2016-17]Status: Disposed4/5/2023AY 2016-17
MARIGOLD PREMISES PVT.LTD,PUNE vs INCOME-TAX OFFICER (WARD) -14(3), PUNE
ITA 947/PUN/2022[2015-16]Status: Disposed4/5/2023AY 2015-16
MARIGOLD PREMISES PVT.LTD,PUNE vs INCOME-TAX OFFICER (WARD) -14(5), PUNE
ITA 917/PUN/2022[2014-15]Status: Disposed4/5/2023AY 2014-15
M/S. MARIGOLD PREMISES PVT.LTD,PUNE vs INCOME-TAX OFFICER (HQ) -6(1), PUNE
ITA 896/PUN/2022[2013-14]Status: Disposed4/5/2023AY 2013-14
M/S. AAKASH INVESTMENTS,PUNE vs PR. COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 696/PUN/2019[2014-15]Status: Heard4/5/2023AY 2014-15
LEAR AUTOMOTIVE INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1304/PUN/2018[2014-15]Status: Heard4/5/2023AY 2014-15
M/S. LEAR ORGADAM AUTOMOTIVE INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 110/PUN/2018[2013-14]Status: Heard4/5/2023AY 2013-14
M. E. S HIGH SCHOOL,SOLAPUR vs INCOME TAX OFFICER (TDS), SOLAPUR
ITA 97/PUN/2023[2014-15]Status: Heard3/5/2023AY 2014-15
M. E. S HIGH SCHOOL,SOLAPUR vs INCOME TAX OFFICER (TDS), SOLAPUR
ITA 96/PUN/2023[2013-14]Status: Heard3/5/2023AY 2013-14
SANT DNYANESHWAR NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-3, PUNE
ITA 341/PUN/2023[2018-19]Status: Disposed3/5/2023AY 2018-19
EDUCATE TO ELEVATE TRUST,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
ITA 296/PUN/2023[-]Status: Heard3/5/2023
EDUCATE TO ELEVATE TRUST,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
ITA 295/PUN/2023[-]Status: Heard3/5/2023