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ITAT Pune Bench
17,226 judgments
EAGLE FLASK INDUSTRIES PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
ITA 294/PUN/2023[2014-15(26Q-Q4)]Status: Heard3/5/2023
EAGLE FLASK INDUSTRIES PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
ITA 293/PUN/2023[2014-15(24Q-Q4)]Status: Heard3/5/2023
EAGLO AGRO FARM PRIVATE LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
ITA 292/PUN/2023[2014-15(26Q-Q4)]Status: Heard3/5/2023
EAGLE AGRO FARM PRIVATE LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
ITA 291/PUN/2023[2014-15(26Q-Q3)]Status: Heard3/5/2023
EAGLE FLASK INDUSTRIES PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
ITA 290/PUN/2023[2014-15(26Q-Q3)]Status: Heard3/5/2023
EAGLE FLASK INDUSTRIES PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
ITA 289/PUN/2023[20104-15(26Q-Q2)]Status: Heard3/5/2023
EAGLE FLASK INDUSTRIES PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
ITA 288/PUN/2023[2014-15(26Q-Q1)]Status: Heard3/5/2023
EAGLE FLASK INDUSTRIES PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
ITA 287/PUN/2023[2015-16(24Q-Q4)]Status: Heard3/5/2023
EAGLE FLASK INDUSTRIES PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
ITA 286/PUN/2023[2015-16(26Q-Q4)]Status: Heard3/5/2023
EAGLE FLASK INDUSTRIES PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
ITA 285/PUN/2023[2015-16(26Q-Q3)]Status: Heard3/5/2023
EAGLE FLASK INDUSTRIES PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
ITA 284/PUN/2023[2013-14(26Q-Q4)]Status: Heard3/5/2023
EAGLE FLASK INDUSTRIES PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
ITA 283/PUN/2023[2013-14(26Q-Q3)]Status: Heard3/5/2023
DATTATRAYA PANDURANG SHINDE,PUNE vs INCOME TAX OFFICER,WARD-5(5), PUNE, PUNE
ITA 262/PUN/2023[2010-11]Status: Heard3/5/2023AY 2010-11
SAITAWADEKAR JEWELLERS,CHIPLUN vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE 1, PUNE
ITA 870/PUN/2022[2015-16]Status: Disposed3/5/2023AY 2015-16
NIPRO INDIA CORPORATION P LTD,SATARA vs PR COMMISSIONER OF INCOME TAX -3, PUNE
ITA 488/PUN/2020[2015-2016]Status: Disposed3/5/2023AY 2015-2016
LOKESH INDUSTRIES,PUNE vs COMMISSIONER OF INCOME TAX (APPEALS), VI, PUNE
ITA 47/PUN/2023[2018-19]Status: Disposed2/5/2023AY 2018-19
VEEJ MANDAL KARMACHARI SAHAKAR PATSANSTHA MARYADIT,SOLAPUR vs PRICIPAL COMMISSIONER OF INCOME TAX, PUNE-4, PUNE
ITA 325/PUN/2023[2018-19]Status: Heard2/5/2023AY 2018-19
SIDDHANT MACHINDRA MHASKE,PUNE vs INCOME TAX OFFICER, WARD-7(3), PUNE, PUNE
ITA 318/PUN/2023[2011-12]Status: Heard2/5/2023AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD, AURANGABAD vs MAHARASHTRA WATER CONSERVATION CORPORATION, AURANGABAD
ITA 266/PUN/2023[2017-18]Status: Heard2/5/2023AY 2017-18
PRATAP PUNDLIKRAO PAWAR,BEED vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CELL- TDS, BANGALURU
ITA 265/PUN/2023[2014-15]Status: Disposed2/5/2023AY 2014-15
