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ITAT Pune Bench
17,226 judgments
PRATAP PUNDLIKRAO PAWAR,BEED vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CELL- TDS, BANGALURU
ITA 264/PUN/2023[2013-14]Status: Disposed2/5/2023AY 2013-14
PRATAP PUNDLIKRAO PAWAR,BEED vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CELL- TDS, BANGALURU
ITA 263/PUN/2023[2015-16]Status: Disposed2/5/2023AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK vs SHRI VILLE PARLE KELVANI MANDAL, VILLE PARLE (W)
ITA 27/PUN/2022[2016-17]Status: Heard2/5/2023AY 2016-17
CPI GERA REALTY INDIA PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(3), PUNE
ITA 65/PUN/2023[2015-16]Status: Disposed1/5/2023AY 2015-16
CPI GERA REALTY INDIA PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(3), PUNE
ITA 64/PUN/2023[2013-14]Status: Disposed1/5/2023AY 2013-14
FAURECIA AUTOMOTIVE HOLDINGS, PUNE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX(IT), CIRCLE-1, PUNE, PUNE
ITA 44/PUN/2023[2020-21]Status: Disposed1/5/2023AY 2020-21
JAYWANTRAO BHOSALE BAGARI SAHAKARI PATSANTHA LTD( NEW NAME - SAHAKAR MAHARSHI JAYWANTRAO BHOSALE(APPA)NAGARI SAHAKARI PATSANSTHA LTD.,SATARA vs INCOME TAX OFFICER, WARD-1, SATARA, SATARA
ITA 315/PUN/2023[2018-19]Status: Disposed1/5/2023AY 2018-19
SOLAPUR MAHANAGARPALIKA SARA vs ADHARAN SEVEKANCHI SAHAKARI PATSANSTHA LIMITED,SOLAPUR
ITA 306/PUN/2023[2018-19]Status: Disposed1/5/2023AY 2018-19
SHI vs HANTI SNEHALAY SEVABHAVI SANSTHA, ALIBAG,ALIBAG
ITA 271/PUN/2023[-]Status: Disposed1/5/2023
SKF EMPLOYEE CO-OPERATIVE CREDIT SOCIETY LIMITED,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-3, PUNE
ITA 270/PUN/2023[2018-19]Status: Disposed1/5/2023AY 2018-19
BASHIR USMAN KARBHARI,KARAD vs DY.COMMISSIONER OF CENTRAL CIRCLE, 2(1), PUNE
ITA 267/PUN/2023[2017-18]Status: Heard1/5/2023AY 2017-18
SUBORDINATE ENGINEERS ASSOCIATION,KOLHAPUR vs INCOME TAX OFFICER, WARD-2(2), KOLHAPUR, KOLHAPUR
ITA 260/PUN/2023[2018-19]Status: Disposed1/5/2023AY 2018-19
SAHEBRAO DAMU SHEWALE,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX,CPC, BANGALORE
ITA 259/PUN/2023[2018-19]Status: Heard1/5/2023AY 2018-19
BAJRANG PULSES AND AGRO PRODUCTS (P) LTD,JALNA vs INCOME TAX OFFICE WARD-1, JALNA, JALNA
ITA 221/PUN/2023[2020-21]Status: Disposed1/5/2023AY 2020-21
KANTADEVI VIJAY OSWAL RADHAKRISHNA NIWAS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOLHAPUR
ITA 188/PUN/2023[2014-15]Status: Heard1/5/2023AY 2014-15
DEVI CONSTRUCTION COMPANY PVT LTD,PUNE vs ACIT/DCIT, CIRCLE 1(2), PUNE
ITA 173/PUN/2023[2017-18]Status: Disposed1/5/2023AY 2017-18
DEVI CONSTRUCTION COMPANY PVT LTD,PUNE vs ACIT/DCIT, CIRCLE 1(2), PUNE
ITA 172/PUN/2023[2016-17]Status: Disposed1/5/2023AY 2016-17
DEVI CONSTRUCTION COMPANY PVT LTD,PUNE vs ACIT/DCIT, CIRCLE 1(2), PUNE
ITA 171/PUN/2023[2013-14]Status: Disposed1/5/2023AY 2013-14
DEVI CONSTRUCTION COMPANY PVT LTD,PUNE vs ACIT/DCIT, CIRCLE 1(2), PUNE
ITA 170/PUN/2023[2014-15]Status: Disposed1/5/2023AY 2014-15
THE NASHIK DIVISION POSTAL CLUB, NASHIK,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 127/PUN/2023[-]Status: Disposed1/5/2023