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ITAT Pune Bench
17,226 judgments
ANIL HARISH VASWANI,PUNE vs INCOME-TAX OFFICER, WARD 8(4), PUNE
ITA 354/PUN/2022[2013-14]Status: Disposed1/5/2023AY 2013-14
KU. ANISHA J. THAKKAR,NASHIK vs INCOME-TAX OFFICER, WARD - 2(4), NASHIK
ITA 812/PUN/2018[2014-15]Status: Fixed1/5/2023AY 2014-15
SMT. JAYSHREE JAYESH THAKKAR,NASHIK vs INCOME-TAX OFFICER, WARD - 2(4), NASHIK
ITA 811/PUN/2018[2014-15]Status: Fixed1/5/2023AY 2014-15
BHAVIK JAYESH THAKKAR,NASHIK vs INCOME-TAX OFFICER, WARD - 2(4), NASHIK
ITA 810/PUN/2018[2014-15]Status: Fixed1/5/2023AY 2014-15
JAYESH VALLABH THAKKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK
ITA 809/PUN/2018[2014-15]Status: Fixed1/5/2023AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CRICLE -1, AURANGABAD vs SANJAYKUMARRAMKISHAN MANTRI HUF, JALNA
ITSSA 71/PUN/2022[2011-12]Status: Heard13/4/2023AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CRICLE -1, AURANGABAD vs SANJAYKUMAR RAMKISHAN MANTRI HUF, JALNA
ITSSA 70/PUN/2022[2010-11]Status: Heard13/4/2023AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CRICLE -1, AURANGABAD vs SANJAYKUMARRAMKISHAN MANTRI HUF, JALNA
ITSSA 69/PUN/2022[2009-10]Status: Heard13/4/2023AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, CRICLE -1, AURANGABAD vs SANJAYKUMARRAMKISHAN MANTRI HUF, JALNA
ITSSA 68/PUN/2022[2008-09]Status: Heard13/4/2023AY 2008-09
ANIL VIJAYKUMAR KOTECHA,JALGAON vs ASSISTAN COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1, NASHIK, NASHIK
ITSSA 40/PUN/2022[F.Y-2011-12]Status: Disposed10/4/2023
SACHIN GOYAL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(2),, PUNE
ITSSA 74/PUN/2022[2016-17]Status: Disposed30/3/2023AY 2016-17
SACHIN VASANTRASO SANKPAL,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(1), PUNE
ITSSA 121/PUN/2022[2018-19]Status: Disposed29/3/2023AY 2018-19
MR JITENDRA MANOHARDAS THAKKER,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, NASHIK
ITSSA 14/PUN/2022[2015-16]Status: Heard13/3/2023AY 2015-16
MR JITENDRA MANOHARDAS THAKKER,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, NASHIK
ITSSA 13/PUN/2022[2014-15]Status: Heard13/3/2023AY 2014-15
MR JITENDRA MANOHARDAS THAKKER,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, NASHIK
ITSSA 12/PUN/2022[2013-14]Status: Heard13/3/2023AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2),, PUNE vs M/S. AMIT ENTERPRISES HOUSING LTD,, PUNE
ITSSA 135/PUN/2019[2014-15]Status: Disposed9/3/2023AY 2014-15
SHAILESH JAIKUMAR BHANDARI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(4),, PUNE
ITSSA 2/PUN/2022[2014-15]Status: Disposed20/2/2023AY 2014-15
SHAILESH JAIKUMAR BHANDARI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(4),, PUNE
ITSSA 1/PUN/2022[2013-14]Status: Disposed20/2/2023AY 2013-14
SMT. SANGEETA KRISHNAKUMAR SADANI,,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRLCE-1,, AURANGABAD
ITSSA 19/PUN/2018[2013-14]Status: Disposed15/2/2023AY 2013-14
SANJAY KOTHARI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1), , PUNE
ITSSA 11/PUN/2022[2017-18]Status: Disposed14/2/2023AY 2017-18