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ITAT Pune Bench
17,226 judgments
SANJAY P KOTHARI,PUNE vs ACIT., CEN CIR 1(1), , PUNE
ITSSA 12/PUN/2021[2017-18]Status: Disposed14/2/2023AY 2017-18
M/S. BAFNA AGRO FARM,,SANGALI vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CENTRAL) CIRCLE,, KOLHAPUR
ITSSA 29/PUN/2018[2013-14]Status: Disposed10/2/2023AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD vs NILESH STEEL & ALLOYS PVT LTD., JALNA
ITSSA 99/PUN/2022[2008-09]Status: Heard9/2/2023AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD vs NILESH STEEL & ALLOYS PVT LTD., JALNA
ITSSA 101/PUN/2022[2010-11]Status: Heard9/2/2023AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD vs NILESH STEEL & ALLOYS PVT LTD., JALNA
ITSSA 100/PUN/2022[2009-10]Status: Heard9/2/2023AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE-1(3),, PUNE vs GERA REALTY ESTATES,, PUNE
ITSSA 79/PUN/2019[2012-13]Status: Disposed8/2/2023AY 2012-13
MRS KSHITIJA SANTOSH MANE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD
ITSSA 109/PUN/2022[2016-17]Status: Disposed31/1/2023AY 2016-17
MRS KSHITIJA SANTOSH MANE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD
ITSSA 108/PUN/2022[2015-16]Status: Disposed31/1/2023AY 2015-16
MRS ARCHANA MANOJ MANE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD
ITSSA 107/PUN/2022[2016-17]Status: Disposed31/1/2023AY 2016-17
MRS ARCHANA MANOJ MANE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD
ITSSA 106/PUN/2022[2015-16]Status: Disposed31/1/2023AY 2015-16
KILLE PANHALA GAD SHIKSHAN SANSTHA,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE,, KOLHAPUR
ITSSA 44/PUN/2022[2012-13]Status: Disposed19/1/2023AY 2012-13
JALARAM LAND INFRASTRUCTURE P LTD.,,NAVI MUMBAI vs ITO., WARD 3, PANVEL
ITSSA 1/PUN/2021[2008-09]Status: Disposed16/1/2023AY 2008-09
MANGESH RAMESH ANNACHHATRE,,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1),, PUNE
ITSSA 108/PUN/2019[2016-17]Status: Disposed16/1/2023AY 2016-17
RAMCHANDRA MARUTI MOHITE,,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR
ITSSA 54/PUN/2022[2006-07]Status: Disposed10/1/2023AY 2006-07
SHRI PRABHAKAR TUKARAM CHAVAN,DHULE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1, NASHIK
ITSSA 10/PUN/2022[2017-18]Status: Disposed10/1/2023AY 2017-18
NEW ERA HIGH SCHOOL COMMITTEE,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, PUNE
ITA 622/PUN/2022[2018-19]Status: Disposed30/12/2022AY 2018-19
RAJDEEP PUBLICITY PRIVATE LIMITED, AHMEDNAGAR,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE
ITA 484/PUN/2022[2011-12]Status: Disposed30/12/2022AY 2011-12
EATON FLUID POWER LIMITED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-8, PUNE
ITA 392/PUN/2022[AY 2017-18]Status: Disposed30/12/2022
DM CORPORATION PRIVATE LIMITED,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR
ITA 285/PUN/2022[2009-10]Status: Disposed30/12/2022AY 2009-10
DM CORPORATION PRIVATE LIMITED,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR
ITA 284/PUN/2022[2008-09]Status: Disposed30/12/2022AY 2008-09
