← All Benches
ITAT Pune Bench
17,226 judgments
DM CORPORATION PRIVATE LIMITED,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR
ITA 283/PUN/2022[2007-08]Status: Disposed30/12/2022AY 2007-08
DM CORPORATION PRIVATE LIMITED,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR
ITA 282/PUN/2022[2006-07]Status: Disposed30/12/2022AY 2006-07
LIONS NAB COMMUNITY EYECARE CENTRE, MIRAJ,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 258/PUN/2022[2012-13]Status: Disposed30/12/2022AY 2012-13
KOKAN KALA & SHIKSHAN VIKAAS SANSTHA,NETARDE vs ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX, CPC
ITA 645/PUN/2021[2018-19]Status: Disposed30/12/2022AY 2018-19
ABHIJIT ARUN MODI,SOLAPUR 413307,MAHARASHTRA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX PCIT 6, PUNE
ITA 532/PUN/2021[2016-17]Status: Disposed30/12/2022AY 2016-17
POONAM AGARWAL,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 185/PUN/2021[2015-16]Status: Disposed30/12/2022AY 2015-16
BHARAT EKNATH KANPILE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 320/PUN/2018[2008-09]Status: Disposed30/12/2022AY 2008-09
SUREKHA TUKARAM DUDHE,PANVEL vs INCOME TAX OFFICER, WARD - 4, PANVEL, NAVI MUMBAI
ITA 589/PUN/2022[2015-16]Status: Disposed28/12/2022AY 2015-16
COL SUMANDEEP SINGH PHOGAT,BAREILLY CANNT vs INCOME TAX OFFICER, WARD - 4(2), PUNE, PUNE
ITA 255/PUN/2020[2009-2010]Status: Disposed28/12/2022AY 2009-2010
NARESH J. KARDA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK
ITA 817/PUN/2019[2015-16]Status: Disposed28/12/2022AY 2015-16
NARESH J. KARDA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK
ITA 816/PUN/2019[2014-15]Status: Disposed28/12/2022AY 2014-15
NARESH J. KARDA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK
ITA 815/PUN/2019[2013-14]Status: Disposed28/12/2022AY 2013-14
NARESH JAGUMAL KARDA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK
ITA 814/PUN/2019[2012-13]Status: Disposed28/12/2022AY 2012-13
M/S. KARDA CONSTRUCTIONS PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK
ITA 813/PUN/2019[2015-16]Status: Disposed28/12/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs NARESH J. KARDA, NASHIK
ITA 800/PUN/2019[2015-16]Status: Disposed28/12/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs NARESH J. KARDA, NASHIK
ITA 799/PUN/2019[2014-15]Status: Disposed28/12/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs NARESH J. KARDA, NASHIK
ITA 798/PUN/2019[2013-14]Status: Disposed28/12/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs M/S. KARDA CONSTRUCTIONS PVT.LTD, NASHIK
ITA 796/PUN/2019[2015-16]Status: Disposed28/12/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTIONS) CIRCLE, PUNE vs MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATIONAL RESEARCH, PUNE
ITA 787/PUN/2019[2013-14]Status: Disposed28/12/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTIONS) CIRCLE, PUNE vs MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATIONAL RESEARCH, PUNE
ITA 786/PUN/2019[2012-13]Status: Disposed28/12/2022AY 2012-13