← All Benches
ITAT Pune Bench
17,226 judgments
MAHESH MANAV SEVA SANSTHA,ICHALKARANJI vs COMMISSIONER OF INCOME-TAX - EXEMPTION, PUNE
ITA 625/PUN/2022[-]Status: Disposed27/12/2022
M/S JYOTI CERAMIC INDUSTRIES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE, NASHIK, KENDRIYA RAJASWA BHAWAN, GADKARI CHOWK, NASHIK, NASHIK
ITA 609/PUN/2022[2019-20]Status: Disposed27/12/2022AY 2019-20
M/S JYOTI CERAMIC INDUSTRIES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE, NASHIK, NASHIK
ITA 608/PUN/2022[2018-19]Status: Disposed27/12/2022AY 2018-19
M/S JYOTI CERAMIC INDUSTRIES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCLE, NASHIK, NASHIK
ITA 607/PUN/2022[2017-18]Status: Disposed27/12/2022AY 2017-18
M/S JYOTI CERAMIC INDUSTRIES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCLE, NASHIK, NASHIK
ITA 605/PUN/2022[2015-16]Status: Disposed27/12/2022AY 2015-16
M/S JYOTI CERAMIC INDUSTRIES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCLE, NASHIK, NASHIK
ITA 604/PUN/2022[2014-15]Status: Disposed27/12/2022AY 2014-15
MONK AUTOMATION P LTD,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,CPC, BENGALURU
ITA 163/PUN/2022[2018-19]Status: Disposed27/12/2022AY 2018-19
ARUN KESHAVRAO NARWADE (HUF),AURANGABAD vs INCOME-TAX OFFICER, WARD 3(1), AURANGABAD
ITA 185/PUN/2022[2005-06]Status: Heard23/12/2022AY 2005-06
JAGU DNYANU DEOKATE,VELAUR vs INCOME-TAX OFFICER WARD -2, PANDHARPUR
ITA 188/PUN/2021[2016-17]Status: Heard23/12/2022AY 2016-17
SMITA BALASAHEB MADHWAI,NASHIK vs INCOME TAX OFFICER, WARD -1(4), NASHIK
ITA 369/PUN/2020[2008-2009]Status: Disposed23/12/2022AY 2008-2009
NANDLAL DULICHAND GUPTA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 927/PUN/2019[2015-16]Status: Disposed23/12/2022AY 2015-16
NANDLAL DULICHAND GUPTA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 926/PUN/2019[2015-16]Status: Disposed23/12/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE vs M/S. DUROSHOX PVT.LTD, PUNE
ITA 487/PUN/2019[2013-14]Status: Disposed23/12/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. BAJAJ FINANCE LTD, PUNE
ITA 1722/PUN/2018[2014-15]Status: Disposed23/12/2022AY 2014-15
BAJAJ FINANCE LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1394/PUN/2018[2014-15]Status: Disposed23/12/2022AY 2014-15
SHRIKANT SHRIDHAR KHEDEKAR,RATNAGIRI vs INCOME-TAX OFFICER, WARD - 2, RATNAGIRI
ITA 1008/PUN/2018[2015-16]Status: Disposed23/12/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX vs AJANTA INFRASTRUCTURE PVT. LTD., AURANGABAD
ITA 1349/PUN/2016[2011-12]Status: Disposed23/12/2022AY 2011-12
CHANDRAKANT S. LODHA (HUF),NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 20/PUN/2015[0104.1990 to 22.12.2000]Status: Disposed23/12/2022
ARIHANT CHEMIST,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX (INVESTIGATION), CIRCLE -12, PUNE
ITA 714/PUN/2022[2014-15]Status: Disposed22/12/2022AY 2014-15
ARIHANT CHEMIST,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX (INVESTIGATION), CIRCLE -12, PUNE
ITA 713/PUN/2022[2014-15 (26Q Q -2)]Status: Disposed22/12/2022