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ITAT Pune Bench

17,226 judgments

ARIHANT CHEMIST,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX (INVESTIGATION), CIRCLE -12, PUNE

ITA 712/PUN/2022[2014-15 (26Q Q -1)]Status: Disposed22/12/2022

ARIHANT CHEMIST,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX (INVESTIGATION), CIRCLE -12, PUNE

ITA 711/PUN/2022[2013-14 (26Q Q -4)]Status: Disposed22/12/2022

ARIHANT CHEMIST,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX (INVESTIGATION), CIRCLE -12, PUNE

ITA 710/PUN/2022[2013-14 (26Q Q -3)]Status: Disposed22/12/2022

ARIHANT CHEMIST,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX (INVESTIGATION), CIRCLE -12, PUNE

ITA 709/PUN/2022[2013-14 (26Q Q 2)]Status: Disposed22/12/2022

AASHIRWAD INDUSTRIES P LTD, PUNE,PUNE vs INCOME-TAX OFFICER (TDS -1), PUNE

ITA 528/PUN/2022[A.Y- 2014-15]Status: Disposed22/12/2022

AASHIRWAD INDUSTRIES P LTD, PUNE,PUNE vs INCOME-TAX OFFICER (TDS -1), PUNE

ITA 527/PUN/2022[2013-14]Status: Disposed22/12/2022AY 2013-14

M/S MARUTI STEEL FAB,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 49/PUN/2022[2014-15 (26Q Q-3)]Status: Disposed22/12/2022

M/S MARUTI STEEL FAB,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 48/PUN/2022[2014-15 (26Q Q-2)]Status: Disposed22/12/2022

M/S MARUTI STEEL FAB,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 47/PUN/2022[2014-15 (26Q Q-1)]Status: Disposed22/12/2022

M/S MARUTI STEEL FAB,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 46/PUN/2022[2013-14 (26Q Q-4)]Status: Disposed22/12/2022

M/S MARUTI STEEL FAB,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 45/PUN/2022[2013-14 (26Q Q-3)]Status: Disposed22/12/2022

M/S MARUTI STEEL FAB,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 44/PUN/2022[2013-14 (26Q Q-2)]Status: Disposed22/12/2022

MAHARASTRA TANTRIK PRASHIKSHIT BEROJGAR SEVA SAHAKARI SANSTHA LTD.,NASHIK vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU

ITA 383/PUN/2022[2018-19]Status: Disposed22/12/2022AY 2018-19

MAHARASTRA TANTRIK PRASHIKSHIT BEROJGAR SEVA SAHAKARI SANSTHA LTD.,NASHIK vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU

ITA 382/PUN/2022[2017-18]Status: Disposed22/12/2022AY 2017-18

ANUJ MANEKLAL BHANDARI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(4), PUNE

ITA 361/PUN/2022[2017-18]Status: Disposed22/12/2022AY 2017-18

B U BHANDARI REAL ESTATES,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(4), PUNE

ITA 360/PUN/2022[2017-18]Status: Disposed22/12/2022AY 2017-18

M/S. BHIMASHANKAR DEVELOPERS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(4), PUNE

ITA 359/PUN/2022[2017-18]Status: Disposed22/12/2022AY 2017-18

B U BHANDARI AUTO P LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(4), PUNE

ITA 324/PUN/2022[2017-18]Status: Disposed22/12/2022AY 2017-18

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1, NASHIK vs M/S. DHANAJAY MARKETING PVT.LTD, MUMBAI

ITA 296/PUN/2022[2014-15]Status: Disposed22/12/2022AY 2014-15

ABHAY VASANTRAO UPADHYE,KOLHAPUR vs INCOME TAX OFFICER, WARD 2(2), KOLHAPUR

ITA 289/PUN/2022[2009-10]Status: Disposed22/12/2022AY 2009-10