← All Benches
ITAT Pune Bench
17,226 judgments
MOHITE AND MOHITE (ENGINEERS AND CONTRACTORS),KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR
ITA 288/PUN/2022[2015-16]Status: Disposed22/12/2022AY 2015-16
MOHITE AND MOHITE (ENGINEERS AND CONTRACTORS),KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR
ITA 287/PUN/2022[2014-15]Status: Disposed22/12/2022AY 2014-15
MOHITE AND MOHITE (ENGINEERS AND CONTRACTORS),KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR, CENTRAL CIRCLE, KOLHAPUR
ITA 286/PUN/2022[2013-14]Status: Disposed22/12/2022AY 2013-14
BHA vs AR NAGRI SAHAKARI PATSANSTHA MYD,SOLAPUR
ITA 279/PUN/2022[2017-18]Status: Heard22/12/2022AY 2017-18
AHILYADEVI NAGRI PATH SANSTHA MARYADIT,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 278/PUN/2022[2017-18]Status: Heard22/12/2022AY 2017-18
SATISH SHANKAR PAWAR,PUNE vs INCOME-TAX OFFICER(TDS -3), PUNE
ITA 269/PUN/2022[2015-16]Status: Disposed22/12/2022AY 2015-16
PRIME CENTRE AND DEVELOPERS PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1(1), PUNE
ITA 217/PUN/2022[2007-08]Status: Disposed22/12/2022AY 2007-08
FULL MOON HOUSING PRIVATE LTD.,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1(1), PUNE
ITA 216/PUN/2022[2011-12]Status: Disposed22/12/2022AY 2011-12
JOINT COMMISSIONER OF INCOME-TAX (OSD), PUNE vs M/S. VENKY'S INDIA LTD., PUNE
ITA 160/PUN/2022[2011-12]Status: Disposed22/12/2022AY 2011-12
JOINT COMMISSIONER OF INCOME-TAX (OSD), PUNE vs M/S. VENKY'S INDIA LTD., PUNE
ITA 159/PUN/2022[2010-11]Status: Disposed22/12/2022AY 2010-11
KALPANA PRAVIN DENGALE L/H. OF LATE SHRI PRAVIN VASANTRAO DENGALE,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD-1, AHMEDNAGAR, AHMEDNAGAR.
ITA 118/PUN/2022[2011-12]Status: Disposed22/12/2022AY 2011-12
KALPANA PRAVIN DENGALE L/H. OF LATE SHRI PRAVIN VASANTRAO DENGALE,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD-1, AHMEDNAGAR, AHMEDNAGAR.
ITA 117/PUN/2022[2011-12]Status: Disposed22/12/2022AY 2011-12
RAVINDRA SAMBHAJIRAO THORAT,AHMADNAGAR vs PRINCIPAL COMMISSIONER OF INCOME-TAX- 2, PUNE
ITA 108/PUN/2022[2016-17]Status: Disposed22/12/2022AY 2016-17
BENCHMARRK REALTY LLP,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1396/PUN/2019[2015-16]Status: Disposed22/12/2022AY 2015-16
JAIN IRRIGATION SYSTEMS LTD,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, JALGAON
ITA 227/PUN/2018[2013-14]Status: Disposed22/12/2022AY 2013-14
GADGIL HOLDINGS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1 (4), PUNE
ITA 914/PUN/2019[2015-16]Status: Disposed22/12/2022AY 2015-16
SADGURU GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT MOHOL,SOLAPUR vs INCOME-TAX OFFICER, WARD -2, PANDHARPUR
ITA 86/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18
SIDDHARTH CONSTRUCTION,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 672/PUN/2022[2014-15]Status: Disposed21/12/2022AY 2014-15
INCOME-TAX OFFICER, WARD -1, AHMEDNAGAR vs JYOTI SAHAKARI PATSANSTHA MARYADIT, AHMEDNAGAR
ITA 628/PUN/2022[2018-19]Status: Disposed21/12/2022AY 2018-19
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs BHIMASHANKAR SAHAKARI SAKHAR KARKHANA LIMITED, PUNE
ITA 615/PUN/2022[2018-19]Status: Disposed21/12/2022AY 2018-19