← All Benches
ITAT Pune Bench
17,226 judgments
JANAHIT NAGARI SAHAKARI PATHPEDHI LTD. PUNE,PUNE vs PR. COMMISSIONER OF INCOME TAX-4, PUNE, PUNE
ITA 522/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18
HARI GANGA COOPERATIVE HOUSING SOCIETY LIMITED,PUNE vs PR. COMMISSIONER OF INCOME TAX, PUNE
ITA 504/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18
BHIMASHANKAR SSK LTD, PUNE,PUNE vs NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 492/PUN/2022[2018-19]Status: Disposed21/12/2022AY 2018-19
BHIMA SAHAKARI SAKHAR KARKHANNA LTD, SOLAPUR,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, SOLAPUR, SOLAPUR
ITA 487/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18
JAYWANT MULTI STATE CREDIT CO-OP SOC LTD.,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -3, PUNE
ITA 460/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18
SWAYAM CLINIC P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX -5, PUNE
ITA 458/PUN/2022[2014-15]Status: Disposed21/12/2022AY 2014-15
SWAYAM CLINIC P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX -5, PUNE
ITA 457/PUN/2022[2013-14]Status: Disposed21/12/2022AY 2013-14
SHREE KEDARESHWAR NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 448/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18
M/S PRIME PROPERTIES,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,TDC-CPC, GHAZIABAD, GHAZIABAD
ITA 437/PUN/2022[2015-16 Q4]Status: Disposed21/12/2022
M/S PRIME PROPERTIES,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, TDS-CPC, GHAZIABAD, GHAZIABAD
ITA 436/PUN/2022[2015-16 Q]Status: Disposed21/12/2022
M/S PRIME PROPERTIES,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, TDS-CPC,GHAZIABAD, GHAZIABAD
ITA 435/PUN/2022[2015-16Q]Status: Disposed21/12/2022
M/S PRIME PROPERTIES,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, TDC-CPC,GHAZIABAD, GHAZIABAD
ITA 434/PUN/2022[2015-16]Status: Disposed21/12/2022AY 2015-16
M/S PRIME PROPERTIES,SUKHWANI CHAMBERS, STATION ROAD vs DEPUTY COMMISSIONER OF INCOME TAX, TDS-CPC, GHAZIABAD, GHAZIABAD
ITA 433/PUN/2022[2014-15]Status: Disposed21/12/2022AY 2014-15
MANORAMA MULTI STATE CO OPERATIVE CREDIT SOCIETY LIMITED,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-4, PUNE
ITA 432/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18
DHANASHRI MULTI STATE CO OPERATIVE CREDIT SOCIETY LIMITED,MANGALWEDHA vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-04, PUNE
ITA 431/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18
SASKA NAGARI SAHAKARI PATSANSTHA MARYADIT,KOLHAPUR vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 43/PUN/2022[2019-20]Status: Disposed21/12/2022AY 2019-20
SHRINATH NAGARI SAHAKARI PATSANSTHA MARYADIT,TINGARENAGAR vs PCIT, PUNE-40, PUNE
ITA 400/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18
SAKAL PRESS KAMGAR SAHAKARI PATHAPEDI LIMITED,PUNE vs PR. C. I. T.-3, PUNE
ITA 399/PUN/2022[AY 2017-18]Status: Disposed21/12/2022
HASSIA PACKAGING PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU, BANGALURU
ITA 387/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18
SAHYADRI GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT,MANGAON vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, THANE, THANE
ITA 384/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18