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ITAT Pune Bench

17,226 judgments

SAMATA NAGRI SAHAKARI PATSANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD 14 95), PUNE

ITA 380/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18

SHIVKRUPA NAGARI SAHAKARI PATA SANSTHA LTD.,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE

ITA 373/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18

TULJARAM CHTATURCHAND MAHAVIDYALAYA SEVAKANCHI SAHA PATSANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD 14 (5), PUNE

ITA 370/PUN/2022[2018-19]Status: Disposed21/12/2022AY 2018-19

PUNE ZILHA MADHYAWARTI SAHAKARI BANK KARAMACHARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -3, PUNE

ITA 363/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18

SHRI SARASWATI SARVAVYAVASAIK NAGARI SAHAKARI PATSANSTHA MARYADIT,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE

ITA 357/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18

JAI TULJABHAVANI SAHAKARI PATPEDHI MARYADIT LTD.,PANVEL vs PRINCIPAL COMMISSIONER OF INCOME-TAX -1, THANE

ITA 350/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18

KANTILAL BISHWESHWAR PAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD

ITA 345/PUN/2022[2015-16 (26Q Q-4)]Status: Disposed21/12/2022

KANTILAL BISHWESHWAR PAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD

ITA 344/PUN/2022[2015-16 (26Q Q-3)]Status: Disposed21/12/2022

KANTILAL BISHWESHWAR PAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD

ITA 343/PUN/2022[2015-16 (26Q Q-2)]Status: Disposed21/12/2022

KANTILAL BISHWESHWAR PAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD

ITA 342/PUN/2022[2014-15 (26Q Q-4)]Status: Disposed21/12/2022

KANTILAL BISHWESHWAR PAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD

ITA 341/PUN/2022[2014-15 (26Q Q-3)]Status: Disposed21/12/2022

KANTILAL BISHWESHWAR PAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD

ITA 340/PUN/2022[2014-15 (26Q Q-2)]Status: Disposed21/12/2022

KANTILAL BISHWESHWAR PAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD

ITA 339/PUN/2022[2014-15 (26Q Q-1)]Status: Disposed21/12/2022

KANTILAL BISHWESHWAR PAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD

ITA 338/PUN/2022[2013-14 (26Q Q-4)]Status: Disposed21/12/2022

KANTILAL BISHWESHWAR PAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD

ITA 337/PUN/2022[2013-14 (26Q Q-3)]Status: Disposed21/12/2022

KANTILAL BISHWESHWAR PAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD

ITA 336/PUN/2022[2013-14 (26Q Q-2)]Status: Disposed21/12/2022

TULJARAM CHJATURCHAND MAHAVIDYALAYA SEVAKANCHI SAHA PATSANSTHA MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE

ITA 331/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18

STATE BANK OF INDIA EMPLOYEES CO-OP CR SOC,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE

ITA 305/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18

RAJHANS GRAMIN BIGARSHETI CO-OP CR SOC LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE

ITA 304/PUN/2022[2017-18]Status: Disposed21/12/2022AY 2017-18

M/S KHETASI RATANSI PATEL,LATUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX -1, NASHIK

ITA 240/PUN/2022[2017-18]Status: Heard21/12/2022AY 2017-18