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ITAT Pune Bench

17,226 judgments

VISHWANATH RAMANAND KUSHWAHA HUF,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 133/PUN/2022[2014-15 (26Q Q-3)]Status: Disposed21/12/2022

VISHWANATH RAMANAND KUSHWAHA HUF,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 132/PUN/2022[2014-15 (26Q Q-1)]Status: Disposed21/12/2022

SHRI CHA RAJ SHAHU GRA BIGR SHETI SAHA PATHA SANSTHA MARYA RANDIVEWADI,KOLHAPUR vs INCOME-TAX OFFICER, WARD 1(3), KOLHAPUR

ITA 131/PUN/2022[2018-19]Status: Heard21/12/2022AY 2018-19

RUPAL MANISH TEJANI,MAHABALESHWAR vs PR COMMISSIONER OF INCOME-TAX-3, PUNE, PUNE

ITA 159/PUN/2021[2016-17]Status: Disposed21/12/2022AY 2016-17

MOTILAL HARAKCHAND LODHA,AHMEDNAGAR vs INCOMR TAX OFFICER, WARD -4, AHMEDNAGAR

ITA 495/PUN/2020[2016-2017]Status: Disposed21/12/2022AY 2016-2017

MARATHWADA KRISHI VIDYAPEETH KARMACHARI SAHKARI PATSANSTHA LTD,PARBHANI vs PR. COMMISSIONER OF INCOME-TAX-1, AURANGABAD

ITA 102/PUN/2020[2014-15]Status: Disposed21/12/2022AY 2014-15

M/S. NIRMITI BUILDERS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE

ITA 303/PUN/2018[2007-08]Status: Disposed21/12/2022AY 2007-08

PRASHANT MANIKCHAND DAKLE,PUNE vs INCOME-TAX OFFICER, WARD - 3(2), PUNE

ITA 1787/PUN/2018[2012-13]Status: Disposed21/12/2022AY 2012-13

PRASHANT MANIKCHAND DAKLE,PUNE vs INCOME-TAX OFFICER, WARD - 3(2), PUNE

ITA 1786/PUN/2018[2011-12]Status: Disposed21/12/2022AY 2011-12

BR NATH PAI SHIKSHAN SANSTHA,KUDAL vs CIT., EXEMPTION, PUNE

ITA 645/PUN/2022[-]Status: Disposed20/12/2022

MANDAVGAN PHARATA VIVIDHKARYAKARI SEVA SAHAKARI SANSTHA MARYADIT,PUNE vs PR. COMMISSIONER OF INCOME TAX, PUNE

ITA 398/PUN/2022[AY 2017-18]Status: Disposed20/12/2022

JAMBUT GRAMIN BIGARSHETI SAHKARI PATSANSTHA MARYADIT,PUNE vs PR. COMMISSIONER OF INCOME TAX, PUNE

ITA 397/PUN/2022[AY 2017-18]Status: Disposed20/12/2022

B. G. SHIRKE EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED,PUNE vs PRINCIPAL CIT, PUNE, PUNE

ITA 396/PUN/2022[AY 2017-2018]Status: Disposed20/12/2022

M/S KAMAL NAGARI SAHAKARI,RAIGAD ALIBAG vs PCIT-1, THANE

ITA 395/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18

KOLHAPUR ZILLA PRADHYAPAKANCHI SAHAKARI PAT SANSTHA MARYADUT,KOLHAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-1, PUNE

ITA 391/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18

M/S KAMAL MAHILA NAGARI SAHAKARI PATPEDHI MARYADIT,PANVEL vs PRINCIPAL COMMISSIONER OF INCOME TAX, -1, THANE, THANE

ITA 385/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18

ISSK EMPLOYEES CREDIT CO-OP SOC LTD.,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE

ITA 374/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18

MANMANDIR NAGARI SAHAKARI PATHASANSTHA MARYADIT,SANGLI vs PRINCIPAL COMMISSIONER OF INCOME-TAX -1, PUNE

ITA 368/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18

HANUMANTRAO CHOUDHARI KALBHAIRAVNATH NAGARI SAHAKARI PATSANSTHA MARYADIT, KUNJIRWADI,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE

ITA 367/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18

CASTLEMAINE PREMISES CO-OP SOCIETY LTD,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE

ITA 358/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18