← All Benches
ITAT Pune Bench
17,226 judgments
HINGLAJMATA NAGRI SAHAKARI PATSANSTHA MARYADIT,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 356/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18
HINDALCO EMPLOYEES CO-OP CREDIT SOCIETY LTD.,TALOJA vs PRINCIPAL COMMISSIONER OF INCOME-TAX -1, THANE
ITA 353/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18
KUNDALIKA NAGARI SAHAKARI PATSANSTHA MARYDADIT,ROHA vs PRINCIPAL COMMISSIONER OF INCOME-TAX -1, THANE
ITA 352/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18
KESHA vs MRUTI NAGARI SAHAKARI PAT. LTD,PANVEL
ITA 351/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18
CHHATRAPATI SAMBHAJI MAHARAJ SHAKARI PAT SANSTHA MARYADIT,SATARA vs PRINCIPAL COMMISSIONER OF INCOME TAX, -3, PUNE
ITA 349/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18
BARAMATI TALUKA SAHAKARI PHALUTPADAN SANGH,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX- 4, PUNE
ITA 332/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18
SHRI BRUHANMATH HOTAGI SHAIKSWHANIK SANSTHA KARMCHARI SAHKARI PATPEDI MARYA,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 330/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18
DHANASHREE MAHILA GRAMIN BIGARSHETI SAH. PATSANSTHA MARYADIT,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 325/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18
CHAIRMAN MAHATMA PHULE NAGARI SAHAKARI PATSANSTHA,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 308/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18
PRAGATI GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 303/PUN/2022[2017-18]Status: Disposed20/12/2022AY 2017-18
MAHARASHTRA BANK EMPLOYEES CO-OP CREDIT SOCIETY LTD,PUNE vs INCOME-TAX OFFICER, WARD - 6(5), PUNE
ITA 302/PUN/2022[2018-19]Status: Disposed20/12/2022AY 2018-19
MANJU LALCHAND CHHABRIYA,KOLHAPUR vs THE DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, KOLHAPUR
ITA 652/PUN/2020[2004-05]Status: Disposed20/12/2022AY 2004-05
RAJESH MOHANLAL BORA,NASHIK vs INCOME-TAX OFFICER, WARD - 1 (1), NASHIK
ITA 1609/PUN/2019[2014-15]Status: Disposed20/12/2022AY 2014-15
PRASHANT VITHOBA NAVALE,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(2), PUNE
ITA 324/PUN/2019[2013-14]Status: Disposed19/12/2022AY 2013-14
DADA JETHANAND PAGRANI TRUST,NASHIK vs CIT (EXEMPTION), PUNE
ITA 137/PUN/2021[-]Status: Disposed19/12/2022
LALCHAND MEHRUMAL JAGWANI,PUNE vs INCOME-TAX OFFICER, WARD - 7 (3), PUNE
ITA 1240/PUN/2019[2008-09]Status: Disposed19/12/2022AY 2008-09
JAY NANDKISHOR BHUTADA,NASHIK vs INCOME-TAX OFFICER WARD 1(1), NASHIK
ITA 844/PUN/2022[2017-18]Status: Disposed16/12/2022AY 2017-18
IFTEKHAR ALTAFUSSAIN SHAIKH,LATUR vs INCOME-TAX OFFICER, WARD -2, LATUR
ITA 833/PUN/2022[2010-11]Status: Disposed16/12/2022AY 2010-11
VITA URBAN CO-OPERATIVE CREDIT SOCIETY LTD VITA,VITA vs INCOME TAX OFFICER WARD 2, SANGLI
ITA 832/PUN/2022[2018-19]Status: Disposed16/12/2022AY 2018-19
AGRAWAL SABHA,AURANGABAD vs INCOME-TAX OFFICER, EXEMPTION WARD, AURANGABAD
ITA 793/PUN/2022[2017-18]Status: Disposed16/12/2022AY 2017-18
