← All Benches
ITAT Pune Bench
17,226 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD vs M/S. KASLIWAL NEST, AURANGABAD
ITA 27/PUN/2019[2012-13]Status: Disposed16/12/2022AY 2012-13
ENDURANCE TECHNOLOGIES LIMITED,(EARLIER KNOWN AS HIGH TECHNOLOGY TRANSMISSION SYSTMS (INDIA) PVT.LTD,AURANGABAD vs PR. COMMISSIONER OF INCOME-TAX-1, AURANGABAD
ITA 885/PUN/2018[2013-14]Status: Disposed16/12/2022AY 2013-14
SHRI DATTATRYA JAGANNATH AWARE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE, AHMEDNAGAR
ITA 620/PUN/2022[2016-17]Status: Disposed15/12/2022AY 2016-17
LUNAWAT LANDMARKS,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -2, PUNE
ITA 388/PUN/2021[2015-16]Status: Disposed15/12/2022AY 2015-16
VASU FOUNDATION BAHUUDESHIYA SANSTHA,CHANDRAPUR vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1651/PUN/2019[N.A]Status: Disposed15/12/2022
SANDEEP SURESH KULKARNI,DOMBIVLI EAST vs INCOME TAX OFFICER (IT), WARD-2, PUNE, PUNE
ITA 496/PUN/2022[2019-20]Status: Disposed14/12/2022AY 2019-20
SOLAPUR DISTRICT POLICE EMPLOYEES CREDIT CO-OP SOCIETY,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 277/PUN/2022[2017-18]Status: Disposed14/12/2022AY 2017-18
M/S. ORGANICA,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME TAX, NASHIK -1, NASHIK
ITA 465/PUN/2021[2016-17]Status: Disposed14/12/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -5, PUNE vs SHAH BAFNA ASSOCIATES, PUNE
ITA 465/PUN/2020[2014-15]Status: Disposed14/12/2022AY 2014-15
RENUKA MAJOOR SAHKARI SOCIETY LIMITED,JALNA vs ITO, WARD-1, JALNA
ITA 2114/PUN/2019[2015-16]Status: Disposed14/12/2022AY 2015-16
SETH RAMDAS NATHUBHAI DHARMADAYA VISHWASTA NIDHI,PUNE vs INCOME-TAX OFFICER,(EXEMPTIONS) -1, PUNE
ITA 928/PUN/2018[2011-12]Status: Disposed14/12/2022AY 2011-12
VGA DIGITAL PRINTERS PVT. LTD.,PUNE vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 752/PUN/2016[2011-12]Status: Disposed14/12/2022AY 2011-12
DARUL ULUM HAJRAT ABUBKAR SIDDIK,SATARA vs COMMISSIONER OF INCOME TAX- EXEMPTION, PUNE, PUNE
ITA 426/PUN/2022[2021-22]Status: Disposed13/12/2022AY 2021-22
DRONAGIRI SIKSHAN SANSHA,SATARA vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 425/PUN/2022[2020-21]Status: Disposed13/12/2022AY 2020-21
SRI GURUKRUPA RAJJYOG CHARITABLE TRUST,SATARA vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 424/PUN/2022[2021-22]Status: Disposed13/12/2022AY 2021-22
SONAI GRAMIN BIGARSHETI SAH PATSANSTHA MARYADIT,INDAPUR, PUNE vs PRINCIPAL CIT(CENTRAL), PUNE
ITA 203/PUN/2022[2017-18]Status: Disposed13/12/2022AY 2017-18
GOVIND FOUNDATION,PHALTAN vs COMMISSIONER OF INCOME-TAX (EXEMPTION), PUNE
ITA 428/PUN/2021[-]Status: Disposed13/12/2022
MISHRA INFRASTRUCTURES PRIVATE LIMITED,PUNE vs ITO WARD 11(1), PUNE
ITA 82/PUN/2020[2006-07]Status: Disposed13/12/2022AY 2006-07
SHRI BALASAHEB RUPCHAND MADHWAI,NASHIK vs INCOME TAX OFFICER, WARD -1(4), NASHIK
ITA 370/PUN/2020[2008-2009]Status: Disposed13/12/2022AY 2008-2009
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR vs MAHALAXMI INFRAPROJECTS LTD, KOLHAPUR
ITA 998/PUN/2019[2016-17]Status: Disposed13/12/2022AY 2016-17