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ITAT Pune Bench

17,226 judgments

BHARAT KESHAVLAL SHAH,PUNE vs PR. COMMISSIONER OF INCOME-TAX -3, PUNE

ITA 855/PUN/2019[2014-15]Status: Disposed13/12/2022AY 2014-15

SANJAY MADHUKAR PENDSE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE

ITA 527/PUN/2018[2012-13]Status: Disposed13/12/2022AY 2012-13

LIEBHERR CMC TECH I P LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -7, PUNE

ITA 663/PUN/2022[2017-18]Status: Disposed12/12/2022AY 2017-18

TIRUPATI INDUSTRIL SERVICES P LD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIR-10, PUNE

ITA 17/PUN/2022[2019-20]Status: Disposed12/12/2022AY 2019-20

DHANAJI NARSINGH RAO DESHMUKH (HUF),PANDHARPUR vs PR COMMISSIONER OF INCOME-TAX -4, PUNE

ITA 127/PUN/2021[2016-17]Status: Disposed12/12/2022AY 2016-17

BHAGWANT TRADING COMPANY,PANDHARPUR vs PR. COMMISSIONER OF INCOME-TAX - 4, PUNE

ITA 126/PUN/2021[2017-18]Status: Disposed12/12/2022AY 2017-18

HANUMANT CHANGDEO NAKHATE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE

ITA 373/PUN/2019[2015-16]Status: Disposed12/12/2022AY 2015-16

SANGPPA G. DARIGOL,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR

ITA 1377/PUN/2018[2001-02]Status: Disposed12/12/2022AY 2001-02

BHAVANALAL ASARMA SATIKAR,JALNA vs INCOME-TAX OFFICER,

ITA 1375/PUN/2016[2010-1]Status: Disposed12/12/2022

GANESH SHIVAJI AFRE,JALGAON vs DEPUTY COMMISSIONER OF INCOME TAX - CIRCLE 1, JALGAON

ITA 841/PUN/2022[2017-18]Status: Disposed9/12/2022AY 2017-18

BHIMA SAHAKARI SAKHAR KARKAHANA SEVAK SAHAKARI PATSANSTHA TAKALI,SOLAPUR vs INCOME-TAX OFFICER, WARD -2, PANDHARPUR

ITA 828/PUN/2022[2017-18]Status: Disposed9/12/2022AY 2017-18

MALPANI ESTATE,SANGAMNER vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -3, PUNE

ITA 820/PUN/2022[2017-18]Status: Disposed9/12/2022AY 2017-18

M/S NIMBESHWAR MAHADEV BUILT HOMES,RAIGAD vs THE NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 799/PUN/2022[F.Y. 2013-14]Status: Disposed9/12/2022

JEEVANDHARA SURIKSHA RAKSHAK NAGARI SAKHARI PATSANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD 9(2), PUNE

ITA 792/PUN/2022[2004-05]Status: Disposed9/12/2022AY 2004-05

GAVLINAGAR NAGARI PATH SANSTHA,PUNE vs INCOME TAX OFFICER, WARD- 8(2), PUNE, PUNE

ITA 781/PUN/2022[2017-18]Status: Disposed9/12/2022AY 2017-18

SHREE MARUTIDEO SARVAJANIK TRUST,SATARA vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE

ITA 423/PUN/2022[2021-22]Status: Disposed9/12/2022AY 2021-22

PAREMARAM TIKURAM CHOUDHARY LABOUR CONTRACTOR,JALNA vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU

ITA 681/PUN/2021[2019-20]Status: Disposed9/12/2022AY 2019-20

NARENDRA SHANTIKUMAR FIRODIA,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, AHMEDNAGAR

ITA 494/PUN/2020[2014-2015]Status: Disposed9/12/2022AY 2014-2015

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-7, PUNE vs PAN INTERNATIONAL, PUNE

ITA 175/PUN/2020[2008-09]Status: Disposed9/12/2022AY 2008-09

MARATHWADA AUTO CLUSTER,AURANGABAD vs आयकर आयुक्त, (EXEMPTION), PUNE

ITA 771/PUN/2019[2014-15]Status: Disposed9/12/2022AY 2014-15