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ITAT Pune Bench

17,236 judgments

PORUS SARANJIT SINGH,PUNE vs INCOME TAX OFFICER (IT), WARD-4, PUNE, PUNE

ITA 305/PUN/2023[2013-14]Status: Disposed12/7/2023AY 2013-14

PORUS SARANJIT SINGH,PUNE vs INCOME TAX OFFICER (IT), WARD-4, PUNE, PUNE

ITA 304/PUN/2023[2014-15]Status: Disposed12/7/2023AY 2014-15

DADAS HAKUNA MATATA FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 631/PUN/2023[-]Status: Disposed11/7/2023

SMT HEMLATA SUNIL PANGALE,JALGAON vs INCOME TAX OFFICER, WARD-1(1), JALGAON, JALGAON

ITA 614/PUN/2023[2009-10]Status: Disposed11/7/2023AY 2009-10

SHRI VITTHAL SAHAKARI SAKHAR KARKHANA SEVKANCHI SAHAKARI PATSANTHA,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-4, PUNE

ITA 598/PUN/2023[2018-19]Status: Disposed11/7/2023AY 2018-19

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -2, PUNE vs SHRI PADEMAKAR GOPAL BHIDE, PUNE

ITA 512/PUN/2023[2014-15]Status: Disposed11/7/2023AY 2014-15

GAGANVIHAR SAHAKARI GRUHRACHANA SANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER, WARD-5(5), PUNE, PUNE

ITA 455/PUN/2023[2011-12]Status: Disposed11/7/2023AY 2011-12

DANDKARANYA GRA,OM BOGAR SHETI SHAKARI PAT SANSTHA LTD,SINGLI vs THE INCOME TAX OFFICER, WARD-2(1), SANGLI

ITA 427/PUN/2023[2018-19]Status: Disposed11/7/2023AY 2018-19

TADE POWERTECH PRIVATE LIMITED,SANGLI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, PUNE

ITA 379/PUN/2023[2018-19]Status: Disposed11/7/2023AY 2018-19

SANDEEP KONDIBA SATAV,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7, PUNE

ITA 369/PUN/2023[2016-17]Status: Disposed11/7/2023AY 2016-17

SHRI DIPSINH ANNASAHEB NAVANE,KOLHAPUR vs THE INCOME TAX OFFICER, WARD-1(4), KOLHAPUR

ITA 297/PUN/2023[2011-12]Status: Disposed11/7/2023AY 2011-12

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, AURANGABAD vs M/S. OM SAI RAM STEEL AND ALLOYS PVT.LTD, JALNA

ITA 1847/PUN/2018[2011-12]Status: Disposed11/7/2023AY 2011-12

YESHWANTRAO CHAVAN GBS,PUNE vs INCOME TAX OFFICER, WRD-10(5), PUNE, PUNE

ITA 698/PUN/2023[2017-18]Status: Disposed10/7/2023AY 2017-18

NATUN SHIKSHAN PARASARAK MANDAL GHODGAON,JALGAON vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 645/PUN/2023[-]Status: Disposed10/7/2023

NAYUM SHIRAJ SAYED,LATUR vs INCOME TAX OFFICER, WARD-2, LATUR, LATUR

ITA 584/PUN/2023[2010-11]Status: Disposed10/7/2023AY 2010-11

ASK CHEMICALS INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1),PUNE, PUNE

ITA 479/PUN/2023[2019-20]Status: Pending10/7/2023AY 2019-20

SHECOSPIN EMPLOYEES COOP. CREDIT SOCIETY LTD.,SOLAPUR vs THE INCOME TAX OFFICER, WARD 2, PANDHARPUR

ITA 421/PUN/2023[2020-21]Status: Disposed10/7/2023AY 2020-21

SHECOSPIN EMPLOYEES COOP. CREDIT SOCIETY LTD.,SOLAPUR vs THE INCOME TAX OFFICER, WARD 2, PANDHARPUR

ITA 420/PUN/2023[2018-19]Status: Disposed10/7/2023AY 2018-19

SHRI SHRENIK SHASHIKANT SURANA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, NASHIK, NASHIK

ITA 350/PUN/2023[2019-20]Status: Disposed10/7/2023AY 2019-20

SHIROL TALUKA URDU SHIKSHAK,KOLHAPUR vs INCOME TAX OFFICER, WARD-2(3), KOLHAPUR, KOLHAPUR

ITA 697/PUN/2023[2017-18]Status: Disposed7/7/2023AY 2017-18