← All Benches
ITAT Pune Bench
17,219 judgments
MR. SADDAM ULLAH SHAIKH,NANDED vs INCOME TAX OFFICER, WARD-3, NANDED, NANDED
ITA 1226/PUN/2023[2017-18]Status: Disposed27/12/2023AY 2017-18
AHMEDNAGAR ZILHA PARISHAD SERVANT'S CO-OP CREDIT SOCIETY LTD,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-1, AHMEDNAGAR, AHMEDNAGAR
ITA 1101/PUN/2023[2018-19]Status: Disposed27/12/2023AY 2018-19
SHRI SANJAY SHANTILAL JAIN,DHULE vs DEPUTY COMMISSIONER OF INCOME TAX, DHULE, DHULE
ITA 1337/PUN/2023[2013-14]Status: Disposed26/12/2023AY 2013-14
JAYSING MOTIRAM GAIKWAD,PUNE vs INCOME TAX OFFICER, WARD.4(1), PUNE, PUNE
ITA 1139/PUN/2023[2017-18]Status: Disposed26/12/2023AY 2017-18
AHMEDNAGRA JILHA MARATHA SAMAJ SEVA MANDAL,AHMEDNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 1193/PUN/2023[-]Status: Disposed22/12/2023
AHMEDNAGAR CANCER SOCIETY AHMEDNAGAR,AHMEDNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 1192/PUN/2023[-]Status: Disposed22/12/2023
KALPESH MANOHAR SHELAR,RATNAGIRI vs THE INCOME TAX OFFICER, WARD-3, RATNAGIRI
ITA 1143/PUN/2023[2011-12]Status: Disposed22/12/2023AY 2011-12
SHRI CHAITANYA KANIFNATH MAHARAJ TRUST,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 1125/PUN/2023[--]Status: Disposed22/12/2023
JANJAGRUTI YUYA GRAM VIKAS PRATISHTHAN,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 1124/PUN/2023[--]Status: Disposed22/12/2023
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD vs SMW ISPAT PVT. LTD.,, MUMBAI
ITSSA 73/PUN/2022[2012-13]Status: Disposed20/12/2023AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD vs SMW ISPAT PVT. LTD.,, MUMBAI
ITSSA 72/PUN/2022[2011-12]Status: Disposed20/12/2023AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD vs SANGAM INFRATECH PVT. LTD., , BHILWARA
ITSSA 67/PUN/2022[2014-15]Status: Disposed20/12/2023AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD vs SANGAM INFRATECH PVT. LTD., , BHILWARA
ITSSA 66/PUN/2022[2013-14]Status: Disposed20/12/2023AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD vs SANGAM INFRATECH PVT. LTD., , BHILWARA
ITSSA 65/PUN/2022[2012-13]Status: Disposed20/12/2023AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD vs SANGAM INFRATECH PVT. LTD., , BHILWARA
ITSSA 64/PUN/2022[2011-12]Status: Disposed20/12/2023AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD vs SANGAM INFRATECH PVT. LTD., , BHILWARA
ITSSA 63/PUN/2022[2010-11]Status: Disposed20/12/2023AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD vs SANGAM INFRATECH PVT. LTD., , BHILWARA
ITSSA 62/PUN/2022[2009-10]Status: Disposed20/12/2023AY 2009-10
SMW ISPAT PVT. LTD.,,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD
ITSSA 61/PUN/2022[2014-15]Status: Disposed20/12/2023AY 2014-15
SMW ISPAT PVT. LTD.,,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD
ITSSA 60/PUN/2022[2013-14]Status: Disposed20/12/2023AY 2013-14
SMW ISPAT PVT. LTD.,,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD
ITSSA 59/PUN/2022[2012-13]Status: Disposed20/12/2023AY 2012-13