ITAT Pune Bench

TECHNOFORCE SOLUTIONS (I) PRIVATE LIMITED,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, NASHIK, NASHIK

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SOLAPUR EDUCATION SOCIETY,SOLAPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SIDDHIVINAYAK GOVIND VENTURES,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1(3), PUNE

T B LULLA CHARITABLE FOUNDATION,SANGLI vs CIT EXEMPTION, PUNE, PUNE

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI KAILASH MATH TRUST,NASHIK vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SNIGMAY FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE

SHRI PARTHA SARATHI CHOUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

MRS RAJASHREE BABURAO BORKAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLR-8, PUNE, PUNE

JUSTICE C.V. BHADANG (President), SHRI R.S. SYAL (Vice President)

VENKETESH DEVELOPERS,PUNE vs INCOME TAX OFFICER, WARD-14(2), PUNE, PUNE

JUSTICE C.V. BHADANG (President), SHRI R.S. SYAL (Vice President)

VENKETESH DEVELOPERS,PUNE vs DCIT, CIRCLE-7, PUNE, PUNE

JUSTICE C.V. BHADANG (President), SHRI R.S. SYAL (Vice President)

TANAJI ANNASAHEB PATIL,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, , NASHIK

SHRI R.S. SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MARUTI LAXMAN PARSE,PUNE vs INCOME TAX OFFICER, WARD-9(3), PUNE, PUNE

SHRI INTURI RAMA RAO (Accountant Member)

KOLHAPUR DISTRICT CENTRAL CO-OP BANK KANISTA SEVAKANCHI SAHAKAR PAT SANSTHA LTD,PUNE vs INCOME TAX OFFICE, WARD-2(1), PUNE, KOLHAPUR

SHRI INTURI RAMA RAO (Accountant Member)

SAIRAM NAGRIL SAHKARI PAT SANSTHA MARYADIT,AURANGABAD vs INCOME TAX OFFICER, WARD-1(4),,AURANGABAD, AURANGABAD

SHRI R.S. SYAL (Vice President)

MRS SHWETA SANGRAM KUNDALE,PUNE vs INCOME TAX OFFICER, WARD-13(2), PUNE, PUNE

SHRI R.S. SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MR SATISH HARIBHAU PAWAR,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-2, AHMEDNAGAR, AHMEDNAGAR

SHRI R.S. SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SAMATA SHIKSHAN PRASARAK MANDAL,OSMANABAD vs INCOME TAX OFFICER, EXEMPTION WARD, NANDED, NANDED

CHAITANYA GOSHALA TRUST,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX- EXEMPTION, PUNE, PUNE

CHAITANYA GOSHALA TRUST,PUNE vs THE COMMISSIONER OF INCOME TAX- EXEMPTION, PUNE, PUNE

NARESH KHELDAS FULWANI,NASHIK vs INCOME TAX OFFICER, WARD-1, MALEGAON, NASHIK

VIKRAM SUBHASH LODHA,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5, PUNE, PUNE