ITAT Pune Bench
17,219 judgments
KOLHAPUR JILHA BRAMHAN PUROHIT SANGH,KOLHAPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
JANATA GRAHAK MADHYAWARTI SAHKARI SANGH MARYADIT,PUNE vs PCIT-4, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
NILESH BHAGWAN LONDHE,PUNE vs ITO, WARD-14(2), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SURESH CHANDEKAR SMRUTI PRATISHTAPAN,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
the Department as per the requisite form and as per the various prescribed procedures for such application. The said application was perused by the ld. CIT(E), and in order to verify the genuineness of the activities and whether the assessee is complying with the relevant laws for the time being in force while doing activities as per its objects, certain details were called for from the assessee. The assessee was to submit compliance by 15/06/2023. Thereafter, the assessee submitted the det
DILIP JUHARMAN JAIN ,RAIGAD vs ACIT, CIRCLE PANVEL, PANVEL
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
RENISHAW METROLOGY SYSTEMS LTD,,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5,, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
B Y K ASIA PACIFIC PRIVATE LIMITED, INDIA BRANCH,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION), CIRCLE-1, PUNE
SHRI S.S. VISWANETHRA RAVI (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
SATARA ZILLA GRAMSEVAK SAHAKARI PATPEDHI MARYADIT,SATARA vs PRINCIPAL COMMISSIONER OF INCOME TAX -3, PUNE
SHRI S.S.GODARA (Judicial Member), SHRI G.D.PADMAHSHALI (Accountant Member)
SURANA MUTHA BHANSALI DEVELOPERS,PUNE vs ITO, WARD 5(4), PUNE, PUNE
SHRI S.S. VISWANETHRA RAVI (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
MR & MRS S.M.BATHA EDUCATION TRUST,SATARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
M/S. THE KOTHARI WHEELS ,PUNE vs DCIT, CPC,BANGALORE, BANGLORE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SNIGMAY FOUNDATION,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
HON’BLE SHRI S.S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SUNDAR SANKAR VA SWADHYA MANDAL,NASHIK vs CIT EXEMPTION, PUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
TOKAI SAHAKARI SAKHAR KARKHANA LTD,HINGOLI vs INCOME TAX OFFICER, WARD-(1), JALNA, JALNA
SHRI S.S.GODARA (Judicial Member), SHRI G.D.PADMAHSHALI (Accountant Member)
MRS SHANTABAI JASRAJ LODHA,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-1, AHMEDNAGAR, AHMEDNAGAR
the AO as follows:
SAMEER VASANT MOHOL,PUNE vs INCOME TAX OFFICER, WARD-12(1), PUNE, PUNE
CIT(A) be restored by setting aside his order dt 08/09/2023 2. Your Petitioner prays further, if required, to add, amend or withdraw any other document, evidence or grounds of appeal. 2. Despite service of notice, none appeared on behalf of the assessee nor is any application for adjournment filed by the assessee. 2 3. I have heard Ld. DR and perused the material available on record. It is observed that the ld. CIT(A) / NFAC dismissed the appeal of assessee ex-parte for non prosecution. Bef
SHREE SAURASHTRA KADWA PATEL SAMAJ,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
RANJIT RAMCHANDRA JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, PUNE, PUNE
SHRI S.S. VISWANETHRA RAVI (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
KUSHAL NAMO DEVELOPERS,PUNE vs ACIT, CIRCLE-5, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
AHMEDNAGAR ZILHA PARISHAD SERVANT'S CO- OP CREDIT SOCIETY,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-1, AHMEDNAGAR, AHMEDNAGAR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)