ITAT Pune Bench
17,219 judgments
ANNAPURNA YUVAK KRIDA MANDAL AND VYAYAMSHALA,PUNE vs CIT EXEMPTIONS PUNE, PUNE
HON’BLE SHRI S.S.VISWANETHRA RAVI (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI MAHESHWARI MANDAL,AURANGABAD vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
SHREE MAHESHWARI MANDAL,AURANGABAD vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
SHRI SHIVAJI DATTATRAY SONAWANE,NASHIK vs THE INCOME TAX OFFICER, WARD-2(1), NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
VIKAS DATTU DEOKAR,PUNE vs INCOME TAX OFFICER WARD 14(1), PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRI MAHESHWARI MAHILA MANDAL,AURANGABAD vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
SHRI MAHESHWARI MAHILA MANDAL,AURANGABAD vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
VIDYARTHI VIKAS PRATISHTHAN JALGAON,JALGAON vs INCOME TAX DEPARTMENT (NFAC), DELHI
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRI SHIVAJI DATTATRAY SONAWANE,NASHIK vs INCOME TAX OFFICER, WARD-2(1), NASHIK, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
PRAKASH RAMESH WADHWANI,KOLHAPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
AKSHAY RANGRAOJI UMALE,PUNE vs DCIT, CIRCLE 12 PUNE, PUNE
HON’BLE SHRI S. S. VISWANETHRA RAVI (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI SANT SADGURU NARAYANGIRI MAHARAJ NAGARI SAHAKARI PATSANSTHA LTD,NASHIK vs INCOME TAX OFFICER, WARD-1(1), NASHIK, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
SAMATA SHIKSHAN PRASARAK MANDAL PARANDA,OSMANABAD vs INCOME TAX OFFICER, EXEMPTION, WARD-NANDED, NANDED
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
MANOJ MAHADEVAPPA MENKUNDALE,LATUR vs ITO, WARD 1, LATUR, LATUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
NARENDRA KANTILAL BANTHIA ,RAIGAD vs INCOME TAX OFFICER, WARD-1, PANVEL, PANVEL
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
BIPIN ANANDRAO THORAT,PUNE vs INCOME TAX OFFICER, WARD-3(3), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
LOKNETE SUNDERRRAOJI SOLANKE SSK LTD.,BEED vs ACIT CIRCLE, JALNA, JALNA
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
AASHRAY CHARITABLE TRUST,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
AASHRAY CHARITABLE TRUST,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
LAXMI BABU DEBNATH,PUNE vs ITO, WARD 7(1), PUNE, PUNE
HON’BLE SHRI S. S. VISWANETHRA RAVI (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
