ITAT Pune Bench
17,219 judgments
PADMAKAR VISHWAS DATE,BHOSARI vs INCOME TAX E ASSESSMENT, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
PADMAKAR VISHWAS DATE,,BHOSARI vs INCOME TAX E ASSESSMENT, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
PADMAKAR VISHWAS DATE,BHOSARI vs INCOME TAX E ASSESSMENT , PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
EXCELLENT EMBROIDERY AND LOOMS,NAVAPUR vs INCOME TAX OFFICER WARD 4 DHULE, DHULE
SHRI INTURI RAMA RAO, HON. (Accountant Member)
SHAHAJI SHESHRAO BHESAR,AT GOPALPUR vs COMMISSIONER OF INCOME TAX APPEALS, FACELESS
SHRI INTURI RAMA RAO, HON. (Accountant Member)
MSEB ENNGINEERS CONSUMER CO-OP SOCIETY LTD,SANGLI vs INCOME TAX OFFICER, WARD-1(1), SANGLI, SANGLI
HON’BLE SHRI S.S.VISWANETHRA RAVI (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
LIONS COMPREHENSIVE EYECARE FOUNDATION,SANGLI vs EXEMPTION WARD, KOLHAPUR, KOLHAPUR
SHRI INTURI RAMA RAO, HON'BLE (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs CTR MANUFACTURING INDUSTRIES PRIVATE LIMITED , PUNE
HON’BLE SHRI S.S.VISWANETHRA RAVI (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRIKANT GAJANAN VYAVAHARE,KAMATWADE vs INCOME TAX OFFICER, NASHIK
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
MR SUNIL SHANKAR BANDAL,PUNE vs INCOME TAX OFFICER, WARD.2(5), PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
RAJEEV DEVIDAS NADKARNI,SINDHUDURG vs INCOME TAX OFFICER, WARD-KUDAL, KUDAL
SHRI INTURI RAMA RAO, HON. (Accountant Member)
UDAYAGIRI LAPROSY ERADICATION AND REHABILITATION SANSTHA,UDGIR vs CIT EXEMPTION, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
YASHASHREE BUILDERS AND DEVELOPERS,PUNE vs INCOME TAX E ASSESSMENT, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRIKANT SHANKARRAO PALANDE,RATNAGIRI vs INCOME TAX OFFICER WARD 1, RATNAGIRI
SHRI INTURI RAMA RAO, HON. (Accountant Member)
PUNE METROPOLITAN REGION DEVELOPMENT AUTHORITY,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
PUNE METROPOLITAN REGION DEVELOPMENT AUTHORITY,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
MR. RAJENDRA BHAGIRTH TAPADIA,PUNE vs DEPUTY COMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(2), PUNE
SHRI INTURI RAMA RAO, HON. (Accountant Member)
TULSIDAS KANAYALAL SONEJI,PUNE vs INCOME TAX OFFICER, 8(3), PUNE
SHRI INTURI RAMA RAO, HON. (Accountant Member)
PRIYANKA CHANDRAKANT GUJARATI,DHULE vs ITO, WARD 2, DHULE, DHULE
SHRI INTURI RAMA RAO, HON. (Accountant Member)
S K BHANSALI & ASSOCIATES,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
