ITAT Pune Bench
17,219 judgments
SHASHIKANT BABURAO BHOSALE,KOLHAPUR vs COMMISSIONER OF INCOME TAX(APPEALS) INCOME TAX DEPARTMENT, KOLHAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
KALIAPERUMAL SELVARAJ,PUNE vs INCOME TAX OFFICER, WARD-2(2), PUNE, PUNE
SHRI S.S. VISWANETHRA RAVI (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
SHRI JITENDRA ARVIND PATHAK,PUNE vs INCOME TAX OFFICER, WARD-3(1), PUNE, PUNE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
NANDKUMAR NAMDEORAO DIWATE,KOLHAPUR vs THE INCOME TAX OFFICER, WARD-1(1), KOLHAPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
KARMAVEER BHAURAO PATIL NAGARI SAHAKARI PATSANSTHA MARYADIT,HADAPSAR PUNE vs INCOME TAX OFFICER, WARD 14 (1) PUNE, PUNE
HON’BLE PARTHA SARATHI CHOUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
KARMAVEER BHAURAO PATIL NAGARI SAHAKARI PATSANSTHA MARYADIT,HADAPSAR PUNE vs INCOME TAX OFFICER, WARD 14 (1) PUNE, PUNE
HON’BLE PARTHA SARATHI CHOUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs CTR MANUFACTURING INDUSTRIES PRIVATE LIMITED , PUNE
SHRI S.S. VISWANETHRA RAVI (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
KONKAN EDUCATION SOC. SEVAKSAHAKARI PATPEDHI LTD,RAIGARH vs INCOME TAX OFFICER, WARD-3, PANVEL, PANVEL
HON’BLE PARTHA SARATHI CHOUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
KONKAN EDUCATION SOC. SEVAKSHAKARI PATPEDHI LTD,RAIGARH vs INCOME TAX OFFICER, WARD-3, PANVEL, PANVEL
HON’BLE PARTHA SARATHI CHOUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI PREMPRAKASHISHPRAKASH SHARMA,NASHIK vs INCOME TAX OFFICER, WARD-2(1), NASHIK, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRI PREMPRAKASHISHPRAKASH SHARMA,NASHIK vs INCOME TAX OFFICER, WRD-2(1), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
PUDHARI PUBLICATIONS PRIVATE LIMITED,KOLHAPUR vs INCOME TAX OFFICER, TDS, KOLHAPUR, KOLHAPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
PUDHARI PUBLICATIONS PRIVATE LTD,KOLHAPUR vs INCOME TAX OFFICER, TDS, KOLHAPUR, KOLHAPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
PUDHARI PUBLICATIONS PRIVATE LIMITED,KOLHAPUR vs INCOME TAX OFFICER, ,TDS, KOLHAPUR, KOLHAPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SUNGARD AVAILABILITY SERVICES LP,USA vs INCOME TAX OFFICER (IT), WARD 4, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
AJIT NARAYAN PATIL,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR, KOLHAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
AJIT NARAYAN PATIL,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR, KOLHAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
RUKAMINI DNYANOBA BHANUSE,MAHARASHTRA, PUNE vs COMMISSIONER OF INCOME-TAX (APPEALS), NFAC
HON’BLE PARTHA SARATHI CHOUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHARAD BHASKARRAO GAIKWAD,NASHIK vs INCOME TAX OFFICER, NASHIK
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
DWARIKA MEMORIAL CHARITABLE TRUST,PUNE vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE, PUNE
SHRI PARTHA SARATHI CHOUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
