ITAT Pune Bench
17,219 judgments
ARJUN MAHADEV PARAB,AROS vs ITO WARD KUDAL, KUDAL
SHRI SATBEER SINGH GODARA (Judicial Member)
LOKNETE GOPINATHRAOJI MUNDE,BEED vs INCOME TAX OFFICER, WARD-1(5), AURANGABAD, AURANGABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
TIRUPATI AGENCY,DHULE vs INCOME TAX OFFICER, WARD-2, DHULE, DHULE
SHRI SATBEER SINGH GODARA (Judicial Member)
DNYESHWAR KESHAVRAO BHOSALE,NASHIK vs INCOME TAX OFFICER, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member)
BAJAJ HOUSING FINANCE LIMITED,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-3, PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
DIPAK DATTARAM RAJAMANE,RATNAGIRI vs INCOME TAX OFFICER , RATNAGIRI
SHRI SATBEER SINGH GODARA (Judicial Member)
SHAILESH SHRIKANT MANIYAR-HUF,JALGAON vs ITO WARD 1(3), JALGAON, JALGAON
SHRI SATBEER SINGH GODARA (Judicial Member)
RAMESH RAMRAO ZINJURDE,AURANGABAD vs INCOME TAX OFFICER, WARD 1(5), AURANGABAD, AURANGABAD, MAHARASHTRA
SHRI SATBEER SINGH GODARA (Judicial Member)
VIJAY CHIMAJI SHINDE,PUNE vs INCOME TAX OFFICER, WARD- 4(5),, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
VIJAY CHIMAJI SHINDE,PUNE vs INCOME TAX OFFICER, WARD- 4(5), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
PARAMARTH PRABODHAN SANSKRUTIK SEVA MANDAL,OMERGA vs CIT EXEMPTION, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
BMC SOFTWARE ASIA PACIFIC PTE LTD,SINGAPORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX) CIRCLE-1, PUNE, PUNE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
SURESH NARAYAN DOLAS,AURANGABAD vs ITO 1(4) AURANGABAD, CANNOUGHT PLACE AURANGABAD
HON’BLE PARTHA SARATHI CHOUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SANIL SETHU MADHAVAN,PUNE vs CIT A, PUNE
HON’BLE PARTHA SARATHI CHOUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
PALLIYAMPIL MATHAI KURIAN,MAHAD vs DY. COMMISSIONER OF INCOME TAX, PANVEL
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
JAMALAPPA DATTATRAY BATTUL,,PUNE vs INCOME-TAX OFFICER, WARD - 5(2),, PUNE
SHRI INTURI RAMA RAO (Accountant Member)
PRAMOD TARADE,RAIGAD vs CIT ( NFAC ), DELHI
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
KHED LIONS EDUCATION SOCIETY,RATNAGIRI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
JAYENDRA GOPALRAO SARDESAI,KOLHAPUR vs INCOME TAX OFFICER, WARD-2(2), KOLHAPUR, KOLHAPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
DAMAYANTI NAROTTAM MHATRE,RAIGARH vs INCOME TAX OFFICER WARD 3 PANVEL, NEW PANVEL, PANVEL
HON’BLE PARTHA SARATHI CHOUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
