ITAT Pune Bench
17,219 judgments
ANAND BHALCHANDRA KULKARNI,NAVI MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-1, PUNE
SHRI OM PRAKASH KANT (Accountant Member), SHRI SS VISWANETHRA RAVI ( (Judicial Member)
ANAND BHALCHANDRA KULKARNI,NAVI MUMBAI vs PRICIPAL COMMISSIONER OF INCOME TAX, PUNE-1, PUNE
SHRI OM PRAKASH KANT (Accountant Member), SHRI SS VISWANETHRA RAVI ( (Judicial Member)
SHRI RURAL EDUCATION TRUST,PUNE vs CIT, EXEMPTION, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SHRI RURAL EDUCATION TRUST,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SERUM INSTITUTE LIFE SCIENCES PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PMT BUILDING, PUNE vs BARCLAYS GLOBAL SERVICE CENTRE PVT LTD, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
SHAILA JITENDRA RAKA,JALGAON vs ITO, WARD 1(2), JALGAON, JALGAON
SHRI SATBEER SINGH GODARA (Judicial Member)
SACHIN RANGNATH KHATAL,AHMEDNAGAR vs ITO, WARD-2, AHMEDNAGAR, AHMEDNAGAR
SHRI SATBEER SINGH GODARA (Judicial Member)
PRAVIN VASANT SALUKHE,LOTE KHED vs ITO, RATNAGIRI WARD, RATNAGIRI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SUDHIR JAGANNATH BHONGALE,PUNE MAHARASHTRA vs INCOME TAX OFFICER WARTD 6(3), PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1,, KOLHAPUR vs SADASHIVRAO MANDLIK KAGAL TALUKA SAHAKARI SAKHAR KARKHANA LTD,, KOLHAPUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHAKUNTALA GOVINDRAO VARUDE,DHULE vs INCOME TAX OFFICER, WARD 1, DHULE, DHULE
SHRI SATBEER SINGH GODARA (Judicial Member)
M/S THAKKAR ISWARDS KORJI,PUNE vs INCOME TAX OFFICER, WARD-6(4), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
GANESH RANGNATH GAWATE. AURANGABAD,AURANGABAD vs INCOME TAX OFFICER, WARD-1(8), AURANGABAD, AURANGABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
VILAS RANGNATH KATHE,NASHIK vs INCOME-TAX OFFICER, WARD 1(1), NASHIK, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member)
VATSALA RANGNATH KATHE,NASHIK vs INCOME TAX OFFICER, WARD 1(1), NASHIK, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member)
RAYAT SAHAKARI SAKHAR KARKHANA LTD,SATARA vs INCOME TAX OFFICER, WARD-1, SATARA, SATARA
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
JANEEV CHARITABLE FOUNDATION,KOLHAPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE , PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
JANEEV CHARITABLE FOUNDATION,KOLHAPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE , PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ARIHANT JEWELLERS,NIGDI vs INCOME TAX OFFICER 9(1), AKURDI INCOME TAX OFFICE
SHRI SATBEER SINGH GODARA (Judicial Member)
