ITAT Pune Bench
17,219 judgments
DADASAHEB VITTHALRAO URHE,PUNE vs INCOME TAX OFFICER, TDS, PUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DADASAHEB VITTHALRAO URHE,PUNE vs INCOME TAX OFFICER, TDS, PUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DADASAHEB VITTHALRAO URHE ,PUNE vs ITO, TDS PUNE , PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DADASAHEB VITTHALRAO URHE ,PUNE vs ITO, TDS PUNE , PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DADASAHEB VITTHALRAO URHE,PUNE vs ITO, TDS PUNE , PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DADASAHEB VITTHALRAO URHE,PUNE vs ITO, TDS PUNE , PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DADASAHEB VITTHALRAO URHE,PUNE vs ITO, TDS PUNE, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
M/S SHREE ASHAPURI URBAN CREDIT CO-OP. SOCIETY LTD.,DHULE vs INCOME TAX OFFICER, WARD-3, DHULE, DHULE
SHRI SATBEER SINGH GODARA (Judicial Member)
MAHAVEER BHASKARRAO KADAM,BARSHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, SOLAPUR, SOLAPUR
SHRI OM PRAKASH KANT (Accountant Member), SHRI SS VISWANETHRA RAVI ( (Judicial Member)
ANAND URBAN COOPERATIVE CREDIT SOCIETY LIMITED,AURANGABAD vs INCOME TAX OFFIER, WARD-1(5), AURANGABAD, AURANGABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
DNYANOBA TIPPANA PANDHARPUR,PANDHARPUR vs INCOME TAX OFFICER, WARD 2, PANDHARPUR, PANDHARPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
YASHASHREE BUILDERS AND DEVELOPERS,PUNE vs INCOME TAX E ASSESSMENT, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE, PMT BUILDING SWARGATE, PUNE vs VISHNU PUNDLIK PASHANKAR, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
SURYAKANT BABURAO SWAMI ,LATUR vs INCOME TAX OFFICER, WARD - 1, LATUR
SHRI OM PRAKASH KANT (Accountant Member), SHRI SS VISWANETHRA RAVI ( (Judicial Member)
SUYOG DEVELOPMENT CORPORATION LIMITED,PUNE, MAHARASHTRA vs ASSISSTANT COMMISSIONER OF INCOME TAX, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
TAIYO NIPPON SANSO INDIA PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
ANAND BHALCHANDRA KULKARNI,NAVI MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-1, PUNE
SHRI OM PRAKASH KANT (Accountant Member), SHRI SS VISWANETHRA RAVI ( (Judicial Member)
ANAND BHALCHANDRA KULKARNI,NAVI MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-1, PUNE
SHRI OM PRAKASH KANT (Accountant Member), SHRI SS VISWANETHRA RAVI ( (Judicial Member)
ANAND BHALCHANDRA KULKARNI,NAVI MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-1,, PUNE
SHRI OM PRAKASH KANT (Accountant Member), SHRI SS VISWANETHRA RAVI ( (Judicial Member)
ANAND BHALCHANDRA KULKARNI,NAVI MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-1, PUNE
SHRI OM PRAKASH KANT (Accountant Member), SHRI SS VISWANETHRA RAVI ( (Judicial Member)