← All Benches
ITAT Pune Bench
17,219 judgments
SMW ISPAT PVT. LTD.,,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD
ITSSA 58/PUN/2022[2011-12]Status: Disposed20/12/2023AY 2011-12
SMW ISPAT PVT. LTD.,,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1,, AURANGABAD
ITSSA 57/PUN/2022[2010-11]Status: Disposed20/12/2023AY 2010-11
SIMACES INTERNATIONAL INTERDISCIPLINARY LEARING CENTRE PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5, PUNE, PUNE
ITA 1326/PUN/2023[2015-16]Status: Disposed20/12/2023AY 2015-16
BHAULA BALWANTRAO TATHE,AURANGABAD vs INCOME TAX OFFICER, WARD-1(7), PUNE, PUNE
ITA 1325/PUN/2023[2017-18]Status: Disposed20/12/2023AY 2017-18
AI HAIDERY CHARITABLE TRUST,NANDURBAR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 1099/PUN/2023[-]Status: Disposed20/12/2023
LAHU ASHRUBA JADHAV,PUNE vs PR. COMMISSIONER OF INCOME-TAX -3, PUNE
ITA 802/PUN/2019[2014-15]Status: Disposed20/12/2023AY 2014-15
SHREE JEWELLERS,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-KOLHAPUR, KOLHAPUR
ITA 875/PUN/2023[2020-21]Status: Disposed19/12/2023AY 2020-21
JAYANT VALLABHDAS KANERIA,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE, PUNE
ITA 827/PUN/2023[2015-16]Status: Disposed19/12/2023AY 2015-16
SHAIKH ZUBER SHAIKH RAUSHAN QUARESHI,NANDURBAR vs INCOME TAX OFFICER, WARD-1, NANDURBAR, NANDURBAR
ITA 802/PUN/2023[2011-12]Status: Disposed19/12/2023AY 2011-12
NEMATUNNISA NAZER HUSAIN JAFRI,AURANGABAD vs INCOME TAX OFFICER, WARD 2(3), AURANGABAD, AURANGABAD
ITA 1284/PUN/2023[2011-12]Status: Disposed19/12/2023AY 2011-12
MRS SUREKHA HANUMANTRAO PAWAR,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, PUNE, PUNE
ITA 1210/PUN/2023[2012-13]Status: Heard19/12/2023AY 2012-13
BROACH TECHNOLOGY INDIA PRIVATE LIMITED,AURANGABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD
ITA 722/PUN/2023[2021-22]Status: Disposed18/12/2023AY 2021-22
PRAKASH BAPU PATIL GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SANGLI, SANGLI
ITA 1262/PUN/2023[2015-16]Status: Disposed18/12/2023AY 2015-16
PRAKASH BAPU PATIL GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SANGLI, SANGLI
ITA 1261/PUN/2023[2014-15]Status: Disposed18/12/2023AY 2014-15
PRAKASH BAPU PATIL GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA LTD.,SANGLI vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE, SANGLI, SANGLI
ITA 1260/PUN/2023[2013-14]Status: Disposed18/12/2023AY 2013-14
M/S. MODI LANDSCAPE PRIVATE LIMITED (IN LIQUIDATION),PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE
ITA 1199/PUN/2023[2016-17]Status: Disposed18/12/2023AY 2016-17
M/S. MODI LANDSCAPE PRIVATE LIMITED (IN LIQUIDATION),PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE
ITA 1198/PUN/2023[2015-16]Status: Disposed18/12/2023AY 2015-16
M/S. MODI LANDSCAPE PRIVATE LIMITED (IN LIQUIDATION),PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE
ITA 1197/PUN/2023[2012-13]Status: Disposed18/12/2023AY 2012-13
M/S. MODI LANDSCAPE PRIVATE LIMITED (IN LIQUIDATION),PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE
ITA 1196/PUN/2023[2011-12]Status: Disposed18/12/2023AY 2011-12
M/S. MODI LANDSCAPE PRIVATE LIMITED (IN LIQUIDATION),PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE
ITA 1195/PUN/2023[2010-11]Status: Disposed18/12/2023AY 2010-11