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ITAT Pune Bench

17,219 judgments

KAILASH RADHAKRISHNA KSHIRSAGAR,JALNA vs THE INCOME TAX OFFICER, WARD-1, JALNA

ITA 1176/PUN/2023[2016-17]Status: Disposed18/12/2023AY 2016-17

BHUSHAN RAVINDRA DANDAVATE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), PUNE, PUNE

ITA 314/PUN/2023[2020-21]Status: Disposed14/12/2023AY 2020-21

RAMA RAJENDRA DHUME,PUNE vs ITO, WARD-5(2), PUNE, PUNE

ITA 1258/PUN/2023[A.Y. 2012-13]Status: Disposed14/12/2023

H U GUGALE NAGARI SAHKARI PATSANSTHA MARYADIT, AHMEDNAGAR,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-2, AHMEDNAGAR, AHMEDNAGAR

ITA 1110/PUN/2023[A.Y 2020-21]Status: Disposed14/12/2023

VIVA SWARAJ,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, PUNE

ITA 1079/PUN/2023[2013-14]Status: Disposed14/12/2023AY 2013-14

SUREKHA RAJENDRA PATIL,AHMEDNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR

ITA 1078/PUN/2023[2015-16]Status: Disposed14/12/2023AY 2015-16

PRODAIR AIR PRODUCTS INDIA PRIVATE LIMITED, PUNE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, PUNE, PUNE

ITA 495/PUN/2022[2018-19]Status: Disposed14/12/2023AY 2018-19

PIMPRI CHINCHWAD EDUCATION SOCIETY,PUNE vs THE INCOME TAX EXEMPTION,WARD-2, PUNE

ITA 1188/PUN/2023[2012-13]Status: Disposed13/12/2023AY 2012-13

VILSON ROOFING PRODUCTS PRIVATE LIMITED,KOLHAPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR

ITA 956/PUN/2023[2009-10]Status: Disposed12/12/2023AY 2009-10

BHAGWAN BABA SHIKSHAN PRASARAK MANDAL,AHMEDNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 1165/PUN/2023[-]Status: Disposed12/12/2023

SHRI SIDDHESHWAR DEVASHTAN TRUST,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX, EXEMPTION PUNE, PUNE

ITA 1114/PUN/2023[--]Status: Heard12/12/2023

SHRI SIDDHESHWAR DEVASTHAN TRUST,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE, PUNE

ITA 1113/PUN/2023[--]Status: Heard12/12/2023

VANDEMATRAM NAGARI SAHAKARI PATASANSTHA MARAYADIT,RAIGAD vs ITO, WARD 4, PANVEL

ITA 1108/PUN/2023[A.Y.2011-12]Status: Heard12/12/2023

ARUN TULSIDAS KHARAT,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, PUNE, PUNE

ITA 1015/PUN/2023[2014-15]Status: Disposed12/12/2023AY 2014-15

SHAARP ALUMINUM,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE

ITA 957/PUN/2023[2019-20]Status: Disposed11/12/2023AY 2019-20

MR. PATHAN MOJIAMKHAN OSMANKHAN(LEGAL HEIR: MRS. SIDDIKHA M PATHAN),LATUR vs THE INCOME TAX OFFICER, WARD-2, LATUR

ITA 1189/PUN/2023[2011-12]Status: Disposed11/12/2023AY 2011-12

JANATA GRAMVIKAS PRATISHTHAN,AHMEDNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 1164/PUN/2023[-]Status: Heard11/12/2023

MOTI UDHARAM PANJABI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (1), PUNE

ITA 362/PUN/2019[2012-13]Status: Disposed11/12/2023AY 2012-13

PUNE VIDYARTHI GRIHA,PUNE vs THE COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE

ITA 967/PUN/2023[2023-24]Status: Disposed6/12/2023AY 2023-24

SANJ SAWALI CARE FOUNDATION,AURANGABAD vs THE COMMISSIONER OF INCOME TAX, EXEMPTIONS, PUNE

ITA 711/PUN/2023[-]Status: Disposed6/12/2023