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ITAT Pune Bench
17,219 judgments
SHI vs HANKAR GRAMIN BIGARSHETI CO OPERATIVE PATSANSTHA LTD,PUNE
ITA 1167/PUN/2023[2018-19]Status: Disposed6/12/2023AY 2018-19
SHRI BABANRAO NARAYAN DHOKALE SHIKSHAN V SANSHODHAN SANSTHA,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 973/PUN/2023[-]Status: Disposed5/12/2023
SHRI JEETENDRA RAMCHAND SAMTANI,PUNE vs THE INCOME TAX OFFICER (INTERNATIONAL TAXATION), WARD-4, PUNE
ITA 1163/PUN/2023[2010-11]Status: Disposed4/12/2023AY 2010-11
SALASAR WAREHOUSING PRIVATE LIMITED,PUNE vs INOCME TAX OFFICER, WARD-6(1), PUNE, PUNE
ITA 59/PUN/2023[2020-21]Status: Disposed30/11/2023AY 2020-21
ALUMINIUM PROFILES LIMITED,PUNE vs THE INCOME TAX DEPARTMENT, NATIONAL FACELESS APPEAL CENTRE (NFAC), DELHI, PUNE
ITA 1121/PUN/2023[AY 2015-16]Status: Disposed30/11/2023
MAJALGAON ART SCI & COMMERCE COLLEGE BEED,MAJALGAON vs ITO TDS WARD, AURANGABAD, AURANGABAD
ITA 1109/PUN/2023[A.Y- 2014-15]Status: Disposed30/11/2023
VINOBA BHAVE GRAMVIKAS PRATISHTHAN,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 1094/PUN/2023[-]Status: Disposed30/11/2023
VINOBA BHAVE GRAMVIKAS PRATISHTHAN,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 1093/PUN/2023[-]Status: Disposed30/11/2023
M/S BHUJBAL CONSTRUCTION COMPANY,PUNE vs INCOME TAX OFFICER, WARD-4(2), PUNE, PUNE
ITA 1001/PUN/2023[2010-11]Status: Disposed30/11/2023AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, AURANGABAD vs M/S PARTHA MULTITRADE INDIA PVT LTD, MUMBAI
ITA 685/PUN/2022[2013-14]Status: Disposed30/11/2023AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, AURANGABAD, AURANGABAD vs M/S PARTHA MULTITRADE INDIA PVT LTD, MUMBAI
ITA 684/PUN/2022[2011-12]Status: Disposed30/11/2023AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, AURANGABAD, AURANGABAD vs M/S PARTHA MULTRITRADE INDIA PVT LTD (EARLIER KNOWN AS SWIFT VENTURES PVT LTD., MUMBAI
ITA 683/PUN/2022[2010-11]Status: Disposed30/11/2023AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, AURANGABAD, AURANGABAD vs M/S PARTHA MULTITRADE INDIA PVT LTD (EARLIER KNOWN AS SWIFT VENTURES PVT LTD), MUMBAI
ITA 682/PUN/2022[2009-10]Status: Disposed30/11/2023AY 2009-10
SWA. MA. AAM. SHIVAJIRAO BAPU NAGAWADE MEDICAL FOUNDATION,AHMEDNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 1166/PUN/2023[-]Status: Disposed29/11/2023
SHRI MAHANT TAPONIDHI TATAMGIRI MAHARAJ DEVASTAHAN TRUST,SATARA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 768/PUN/2023[-]Status: Disposed28/11/2023
MAHESH NAGARI SAHAKARI PATSANSTHA LIMITED,AHMEDNAGAR vs THE INCOME TAX OFFICER, WARD-2, AHMEDNAGAR
ITA 1140/PUN/2023[2018-19]Status: Disposed28/11/2023AY 2018-19
DEMAG CRANES AND COMPONENTS GMBH,PUNE vs ACIT(IT)CIRCLE 1, PUNE, PUNE
ITA 1115/PUN/2023[AY 2011-12]Status: Disposed23/11/2023
BANK OF MAHARASHTRA,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE
ITA 1106/PUN/2023[2018-19]Status: Disposed23/11/2023AY 2018-19
M/S. KUWAD AND SONS,PUNE vs THE INCOME TAX OFFICER, WARD-6(3), PUNE
ITA 728/PUN/2023[2015-16]Status: Disposed22/11/2023AY 2015-16
M/S. PNG BROTHERS,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12, PUNE
ITA 1153/PUN/2023[2017-18]Status: Disposed22/11/2023AY 2017-18
