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ITAT Pune Bench
17,219 judgments
ASSOCIATION OF OTOLARYNGOLOGISTS AHMEDNAGAR,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 1112/PUN/2023[--]Status: Disposed22/11/2023
ASSOCIATION OF OTOLARYNGOLOGISTS AHMEDNAGAR,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX- EXEMPTION, PUNE, PUNE
ITA 1111/PUN/2023[--]Status: Disposed22/11/2023
SUBHASH CHOWK URBAN CO- OPERATIVE CREDIT SOCIETY LIMITED,JALGAON vs THE INCOME TAX OFFICER WARD-1(4), JALGAON
ITA 1042/PUN/2023[2020-21]Status: Disposed22/11/2023AY 2020-21
SHRI TRIMBAKESHWAR DE vs THAN TRUST,NASHIK
ITA 888/PUN/2022[-]Status: Disposed20/11/2023
M/S K.D.PATIL & CONSTRUCTION,PANVEL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-PANVEL, PANVEL
ITA 899/PUN/2023[2015-16]Status: Disposed16/11/2023AY 2015-16
ZAINAB ABBAS LOKHANDWALA,PUNE vs INCOME-TAX OFFICER, WARD 6(3), PUNE
ITA 1087/PUN/2023[2010-11]Status: Disposed16/11/2023AY 2010-11
M/S WATERFRONT HOUSING & HOSPITALITY PVT LTD,PUNE vs INCOME TAX OFFICER, WARD-12(2), PUNE, PUNE
ITA 1100/PUN/2023[2015-16]Status: Disposed15/11/2023AY 2015-16
MR GANESH RAMBHAV PAKHE,AURANGABAD vs INCOME TAX OFFICER, WARD-2(3), AURANGABAD, AURANGABAD
ITA 1097/PUN/2023[2015-16]Status: Heard14/11/2023AY 2015-16
M/S. P.P. GOGAD,NASHIK vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 2, NASHIK
ITA 698/PUN/2022[2012-13]Status: Disposed14/11/2023AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, NASHIK vs M/S. P. P. GOGAD, NASHIK
ITA 686/PUN/2022[2012-13]Status: Disposed14/11/2023AY 2012-13
DCIT, PUNE vs M/S. PURPLE DEVELOPERES, PUNE
ITA 1059/PUN/2010[2006-07]Status: Disposed14/11/2023AY 2006-07
SHREE GANESH SHIKSHAN SANSTHA,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 1096/PUN/2023[-]Status: Disposed13/11/2023
SHREE GANESH SHIKASHAN SANSTHA,AHMEDNAGAR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 1095/PUN/2023[-]Status: Disposed13/11/2023
INCOME-TAX OFFICER vs SHRI NITIN RAMDEOJI LOHIA, NASHIK
ITA 1409/PUN/2015[2011-12]Status: Disposed13/11/2023AY 2011-12
INCOME-TAX OFFICER vs SHRI NITIN RAMDEOJI LOHIA, NASHIK
ITA 1408/PUN/2015[2010-11]Status: Disposed13/11/2023AY 2010-11
INCOME-TAX OFFICER vs SHRI NITIN RAMDEOJI LOHIA, NASHIK
ITA 1407/PUN/2015[2009-10]Status: Disposed13/11/2023AY 2009-10
SHRI MAHESH SHIKSHAN SANSTHA,LATUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
ITA 1085/PUN/2023[--]Status: Disposed9/11/2023
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD vs AMIT BHASKARRAO SANAP, AURANGABAD
ITA 2193/PUN/2017[2014-15]Status: Disposed9/11/2023AY 2014-15
SHRI SHIVJEET VIJAYSINGH GHATGE,KOLHAPUR vs INCOME TAX OFFICER, WARD-2(1), KOLHAPUR, KOLHAPUR
ITA 900/PUN/2023[2011-12]Status: Disposed8/11/2023AY 2011-12
CONSTRUCTION CATALYSERS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE
ITA 1014/PUN/2023[2018-19]Status: Disposed8/11/2023AY 2018-19