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ITAT Pune Bench
17,219 judgments
M/S ARCHWAY VENKATESHWARA ASSOCIATES,PUNE vs ITO, WARD 12(1), PUNE, PUNE
ITA 1126/PUN/2023[A.Y- 2014-15]Status: Disposed7/11/2023
DEEPAK PANDURANG GADRE,RATNAGIRI vs ACIT, CENTRAL CIRCLE, KOLHAPUR, KOLHAPUR
ITA 1117/PUN/2023[2017-18]Status: Disposed7/11/2023AY 2017-18
THE NAGAR VACHANALAYA VITA,SANGLI vs INCOME TAX EXEMPTION, WARD- KOLHAPUR, KOLHAPUR
ITA 999/PUN/2023[2016-17]Status: Disposed6/11/2023AY 2016-17
NAYEEM ISMAIL KHAN,AURNGABAD vs THE INCOME TAX OFFICER, WARD-3(2), AURANGABAD
ITA 1043/PUN/2023[2014-15]Status: Disposed6/11/2023AY 2014-15
THE NAGAR VACHANALAYA VITA,SANGLI vs INCOME TAX OFFICER, EXEMPTION, WARD- KOLHAPUR, KOLHAPUR
ITA 1000/PUN/2023[2017-18]Status: Disposed6/11/2023AY 2017-18
HEMANT PADMAKAR CHAVAN,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, NASHIK, NASHIK
ITA 1023/PUN/2023[2012-13]Status: Disposed3/11/2023AY 2012-13
LATE JAYANT MANEKLAL WAGLE (L/H RAJLAXMI D PARULKAR),PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE, PUNE
ITA 1018/PUN/2023[2005-06]Status: Disposed3/11/2023AY 2005-06
NANDKUMKAR JARAMAL WADHWA,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, JALNA CIRCLE, JALNA
ITA 871/PUN/2022[2011-12]Status: Disposed2/11/2023AY 2011-12
M/S PERSISTENT SYSTEMS LIMITED,PUNE vs ASSESSMENT UNIT, INCOME-TAX DEPARTMENT, PUNE
ITA 692/PUN/2022[2018-19]Status: Disposed2/11/2023AY 2018-19
MR ANIL GOVIND WABLE,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, AHMEDNAGAR, AHMEDNAGAR
ITA 788/PUN/2023[2017-18]Status: Disposed1/11/2023AY 2017-18
RAMCHANDRA RAM REDDY,NASHIK vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), PUNE
ITA 721/PUN/2023[1998-99]Status: Disposed1/11/2023AY 1998-99
LALSAB BANDU MULANI,RATNAGIRI vs INCOME-TAX OFFICER, WARD-2, RATNAGIRI
ITA 1084/PUN/2023[2017-18]Status: Disposed1/11/2023AY 2017-18
DATTATRAY BHIMRAO MASKE,AURANGABAD vs THE INCOME TAX OFFICER, WARD-1, BEED
ITA 1054/PUN/2023[2017-18]Status: Disposed1/11/2023AY 2017-18
YOGESH BHOMRAJ PORWAL L/H OF SHRI BHOMRAJ CHANDANMAL PORWAL,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL), PUNE
ITA 56/PUN/2021[2012-13]Status: Disposed1/11/2023AY 2012-13
RAJARSHI SHAHU SHIKSHAN SANSTHA INAM DHAMANI,SANGLI vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE`, PUNE
ITA 991/PUN/2023[-]Status: Disposed31/10/2023
ATLAS COPCO (INDIA) LTD,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE
ITA 978/PUN/2023[2019-20]Status: Disposed31/10/2023AY 2019-20
SHRI DAKSHINAMOORTHY EDUCATION FOUNDATION,NASHIK vs THE COMMISSIONER OF INCOME TAX (E), PUNE
ITA 441/PUN/2023[-]Status: Disposed31/10/2023
MR. NITIN MADHUKAR JADHAV,AHMEDNAGAR vs THE INCOME TAX OFFICER, WARD-4, AHMEDNAGAR
ITA 1077/PUN/2023[2017-18]Status: Disposed31/10/2023AY 2017-18
SHRI SUBHASH TUKARAM BHADKE,NASHIK vs THE INCOME TAX OFFICER, WARD-1(1), NASHIK
ITA 1069/PUN/2023[2015-16]Status: Disposed31/10/2023AY 2015-16
SHRI SUBHASH TUKARAM BHADKE,NASHIK vs THE INCOME TAX OFFICER, WARD-1(1), NASHIK
ITA 1068/PUN/2023[2014-15]Status: Disposed31/10/2023AY 2014-15